Madhya Pradesh Acts Starting With P

Madhya Pradesh act 025 of 1867 : The Press or Pustak Ragistrikaran Adhiniyam,1867
State: Madhya Pradesh Date: 22 Mar 1867 Department: Public Relations Department Ministry: Ministry of Law Department
Madhya Pradesh act 012 of 1919 : The Poison Act, 1919
State: Madhya Pradesh Date: 19 Sep 1919 Department: Public Health and Family Welfare Department Ministry: Ministry of Revenue
madhya pradesh act 004 of 1937 : Protection of Debtors Act, 1937
State: Madhya Pradesh
madhya pradesh act 036 of 1949 : Public Health Act, 1949
State: Madhya Pradesh
madhya pradesh act 030 of 1951 : Public Trusts Act, 1951
State: Madhya Pradesh
Madhya Pradesh act 000 of 1960 : The Prevention-of-Cruelty-to-Animals-Act-1960
State: Madhya Pradesh Date: 31 Oct 1971 Department: Home Department Ministry: Ministry of Law
Madhya Pradesh act 059 of 1960 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
State: Madhya Pradesh Department: Animal Husbandry Department Ministry: Ministry of Govt of Maharashtra
Madhya Pradesh act 007 of 1980 : The Prevention of Blackmarketing Act, 1980
State: Madhya Pradesh Date: 12 Feb 1980 Department: Food,Civil Supplies and Consumer Protection Department
Madhya Pradesh act 001 of 1988 : The Public Money Recovery Act
State: Madhya Pradesh Date: 2 Jan 1987 Department: Finance Department Ministry: Ministry of Home
Madhya Pradesh act 004 of 1991 : The Public Liability Insurance Act, 1991
State: Madhya Pradesh Date: 27 Mar 1991 Department: Environment Department Ministry: Ministry of Agriculture
Madhya Pradesh act 57 of 1994 : The PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) ACT, 1994
State: Madhya Pradesh Date: 19 Sep 1994 Department: Department of Public Health and Family Welfare Department Ministry: Ministry of Public Works
Madhya Pradesh act 057 of 1994 : The Pre-Conception-Pre-Natal-Diagnostic-Techniques-Act-1994
State: Madhya Pradesh Date: 20 Sep 1994 Department: Public Health and Family Welfare Department
Madhya Pradesh act 001 of 1996 : The Person-with-Disabilities-Equal-Opportunities-Protection-of-Rights-and-Full-Participation-Act-1995
State: Madhya Pradesh Date: 1 Jan 1996 Department: Home Department
Madhya Pradesh act 2 of 1999 : The Purchase-Sale Rule 1999
State: Madhya Pradesh Date: 31 Dec 1998 Department: Department of Aviation Department
Madhya Pradesh act 751 of 1999 : The PIM ACT-1999
State: Madhya Pradesh Date: 23 Nov 1999 Department: Department of Water Resources Department
Madhya Pradesh act 0495 of 2001 : The Paramedical Act
State: Madhya Pradesh Date: 12 Jan 2001 Department: Medical Education Department Ministry: Ministry of Rural Development/Panchayati Raj
Madhya Pradesh act 005 of 2003 : The Private Pilot License Rule 2003
State: Madhya Pradesh Date: 25 Jun 2003 Department: Aviation Department Ministry: Ministry of Excise and Taxation
Madhya Pradesh act 043 of 2005 : The Protection of Women from Domestic Violence
State: Madhya Pradesh Date: 13 Sep 2005 Department: Women and Child Development Department
Madhya Pradesh act 006 of 2007 : The Prohibition of Child marriage act
State: Madhya Pradesh Date: 10 Jan 2007 Department: Women and Child Development Department
madhya pradesh act 016 of 2009 : Pashu Chikitsa Vigyan Vishwavidyalaya Adhiniyam, 2009
State: Madhya Pradesh
Madhya Pradesh act 02009 of 2009 : The PREVENTION AND CONTROL OF INFECTIOUS AND CONTAGIOUS DISEASES IN ANIMALS ACT, 2009
State: Madhya Pradesh Date: 20 Mar 2009 Department: Animal Husbandry Department Ministry: Ministry of Law Department
madhya pradesh act 016 of 2012 : Parisar Kirayedari Adhiniyam, 2010
State: Madhya Pradesh
Madhya Pradesh act 032 of 2012 : The Protection of Children from sexual offences
State: Madhya Pradesh Date: 19 Jun 2012 Department: Women and Child Development Department Ministry: Ministry of Law Department