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Acts
Madhya Pradesh
N
Madhya Pradesh Acts Starting With N
Madhya Pradesh act 016 of 1967 : The Nirharta Nivaran Adhiniyam 1967
State:
Madhya Pradesh
Date:
17 Jul 1967
Department:
Parliamentrary Affairs Department
Madhya Pradesh act 008 of 1980 : The Neta Pratipaksh Vetan Bhatta Act 1980
State:
Madhya Pradesh
Date:
19 Aug 1980
Department:
Parliamentrary Affairs Department
Madhya Pradesh act 020 of 2013 : The National Food Security Act, 2013
State:
Madhya Pradesh
Date:
10 Sep 2013
Department:
Food,Civil Supplies and Consumer Protection Department
Madhya Pradesh act 031 of 2018 : The National Law Institute University Act,2018
State:
Madhya Pradesh
Date:
14 Sep 2018
Department:
Higher Education Department
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