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Acts
Madhya Pradesh
L
Madhya Pradesh Acts Starting With L
madhya pradesh act 042 of 1947 : Land Survey Act, 1947
State:
Madhya Pradesh
madhya pradesh act 005 of 1949 : Local Authorities Census Expenses Contribution Act, 1949
State:
Madhya Pradesh
madhya pradesh act 020 of 1950 : Live Stock Improvement Act, 1950
State:
Madhya Pradesh
Madhya pradesh act 005 of 1959 : Land Acquisition (Madhya Pradesh Amendment) Act, 1959
State:
Madhya Pradesh
madhya pradesh act 024 of 2010 : Lok Sewaon Ke Pradan Ki Guarantee Vidheyak, 2010
State:
Madhya Pradesh
Madhya Pradesh act 024 of 2010 : The Lok Seva Guarantee Act, 2010
State:
Madhya Pradesh
Date:
18 Aug 2010
Department:
Home Department
Ministry:
Ministry of Youth Services and Sports
Madhya Pradesh act 001 of 2010 : The Legal Metrology Act, 2009
State:
Madhya Pradesh
Date:
13 Jan 2010
Department:
Food,Civil Supplies and Consumer Protection Department
Madhya Pradesh act 0259 of 2011 : The lok sevaon ke praday ki guarantee adhiniyam (sanshodhan) 2011
State:
Madhya Pradesh
Date:
12 May 2011
Department:
Public Service Management Department
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