Kerala Acts Starting With S

Kerala act 028 of 1958 : Sthanam Properties (Assumption of Temporary Management and Control) and Hindu Succession (Amendment) Act, 1958
State: Kerala
Kerala act 026 of 1960 : State Transport Authority and the Regional Transport Authorities (Continuance of the Term of Office) Validation Act, 1960
State: Kerala
Kerala act 009 of 1963 : Suits for Possession and Injunction (Re-Transfer) Act, 1963
State: Kerala Department: Department of Law
Kerala act 009 of 1963 : The Suits for Possession and Injunction (Re-Transfer) Act, 1963 (No.9 of 1963)
State: Kerala Department: Department of Revenue
Kerala act 020 of 1969 : Sreepadam Lands Enfranchisement Act, 1969
State: Kerala Department: Department of Law
Kerala act 020 of 1969 : The Sreepadam Lands Enfranchisement Act, 1969 (No.20 of 1969)
State: Kerala Department: Department of Law
Kerala act 020 of 1971 : Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971
State: Kerala
Kerala act 020 of 1971 : The Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971 (No.20 of 1971)
State: Kerala Department: Department of Law
Kerala act 015 of 1974 : The Stay of Recovery of Arrears of Jenmikaram Act, 1974 (No.15 of 1974)
State: Kerala Date: 23 May 1974 Department: Department of Revenue
Kerala act 008 of 1975 : The Stay of Recovery of Arrears of Jenmikaram Act, 1975 (No.8 of 1975)
State: Kerala Date: 4 Apr 1975 Department: Department of Law
Kerala act 009 of 1975 : The Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1975 (No.9 of 1975)
State: Kerala Date: 4 Apr 1975 Department: Department of Revenue
Kerala act 029 of 1976 : The S.K.V.A Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976 (No.29 of 1976)
State: Kerala Date: 10 Jul 1976 Department: Department of Law
Kerala act 031 of 1976 : The Supply of Paddy and Rice to Travancore Palace (Extinguishment of Rights and Liabilities) Act, 1976 (No.31 of 1976)
State: Kerala Date: 23 Sep 1976 Department: Department of Revenue
Kerala act 018 of 1977 : Sree Pandaravaka Lands (Vesting and Enfranchisement) Amendment Act, 1977
State: Kerala
Kerala act 014 of 1979 : The Silent Valley Protected Area (Protection of Ecological Balance) Act, 1979 (Act 14 of 1979)
State: Kerala Date: 29 Mar 1979 Department: Department of Law
Kerala act 024 of 1981 : The Slum Areas (Improvement and Clearance Act, 1981 (Act 24 of 1981)
State: Kerala Date: 15 Sep 1981 Department: Department of Law
Kerala act 017 of 1981 : The Service Inam Lands (Vesting and Enfranchisement) Act, 1981 (Act 17 of 1981)
State: Kerala Department: Department of Law
Kerala act 003 of 1984 : Super Clays and Mineral Mining Company (Private) Limited (Acquisition of Undertakings) Act, 1983
State: Kerala
Kerala act 003 of 1984 : The Super Clays and Minerals Mining Compnay (Private) Limited (Acquisition of Undertakings) Act, 1983 (Act 3 of 1984)
State: Kerala Date: 7 Jan 1984 Department: Department of Law
Kerala act 005 of 1994 : Sree Sankaracharya University of Sanskrit Act, 1994
State: Kerala
Kerala act 005 of 1994 : The Sreesankarachaarya university of sanskrit, act 1994
State: Kerala Date: 25 Nov 1993 Department: Department of Higher Education
Kerala act 362 of 1995 : The Special Rules for Kerala Tourism Subordinate Services, 1995.
State: Kerala Date: 28 Sep 1995 Department: Department of Tourism
Kerala act 017 of 1997 : The Sivagiri Mutt (Emergency Provisions) Act, 1997
State: Kerala Date: 19 Feb 1998 Department: Department of Law
kerala act 026 of 1999 : Stay of Eviction Proceedings Act, 1999
State: Kerala
kerala act 002 of 2001 : Sports Act, 2000
State: Kerala
Kerala act 004 of 2003 : Sree Sankaracharya University of Sanskrit (Amendment) Act, 2003
State: Kerala
Kerala act 001 of 2005 : Sree Sankaracharya University of Sanskrit (Amendment) Act, 2005
State: Kerala
Kerala act 001 of 2021 : The THE SREENARAYANAGURU OPEN UNIVERSITY ACT, 2021
State: Kerala Department: Department of Higher Education