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Acts
Kerala
R
Kerala Acts Starting With R
Kerala act 014 of 1981 : The Raw Cashewnuts (Procurement and Distribution) Act, 1981 (Act 14 of 1981)
State:
Kerala
Date:
2 Apr 1981
Department:
Department of Law
Kerala act 027 of 1981 : The Requisitioning and Acquisition of Property Act, 1981 (Act 27 of 1981)
State:
Kerala
Date:
29 Sep 1981
Department:
Department of Law
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