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Home
Acts
Kerala
P
Kerala Acts Starting With P
Kerala act 004 of 1957 : Payment of Salaries and Allowances (Amendment) Act, 1957
State:
Kerala
Kerala act 014 of 1958 : Profession Tax (Validation and Reassessment) Act, 1958
State:
Kerala
Kerala act 014 of 1958 : The Profession Tax (Validation and Reassessment) Act, 1958(No.14 of 1958)
State:
Kerala
Date:
11 Mar 1958
Department:
Department of Law
Kerala act 021 of 1961 : The Pattazhi Devaswom Lands (Vesting and Enfranchisement) Act, 1961 (No.21 of 1961)
State:
Kerala
Date:
6 Jul 1961
Department:
Department of Law
Kerala act 005 of 1966 : Pattazhi Devaswom Lands (Vesting and Enfranchisement) Amendment Act, 1966
State:
Kerala
Kerala act 034 of 1969 : Payment of Wages (Kerala Amendment) Act, 1969
State:
Kerala
Kerala act 019 of 1970 : The Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act, 1970 (No.19 of 1970)
State:
Kerala
Date:
30 Nov 1970
Department:
Department of Law
Kerala act 008 of 1971 : Public Wakfs (Extension of Limitation) Kerala Amendment Act, 1971
State:
Kerala
Kerala act 001 of 1975 : Public Wakfs (Extension of Limitation) Kerala Amendment Act, 1974
State:
Kerala
Kerala act 015 of 1981 : Payment of Rajabhogam to Thekkemadom Swamiyar Mathapram (Abolition) Act, 1980
State:
Kerala
Kerala act 015 of 1981 : The Payment of Rajabhogam to Thekkemadom Swamiyar athapram (Abolition) Act, 1980
State:
Kerala
Date:
21 Apr 1981
Department:
Department of Law
Kerala act 002 of 1982 : The Payment of Salaries and Allowances Act, 1982 (Act 2 of 1982)
State:
Kerala
Date:
1 Oct 1982
Department:
Department of Law
Kerala act 003 of 1998 : Pre-Degree Course (Abolition) Act, 1997
State:
Kerala
Department:
Department of Higher Education
Ministry:
Ministry of Excise and Taxation
Kerala act 10 of 1998 : The Prohibition of Ragging Act, 1998.
State:
Kerala
Date:
22 Oct 1997
Department:
Department of Higher Education
Kerala act 003 of 1998 : The Pre-Degree Course (Abolition) Act, 1997
State:
Kerala
Date:
9 Jan 1998
Department:
Department of Law
Kerala act 003 of 1998 : The PRE-DEGREE COURSE (ABOLITION) ACT, 1997
State:
Kerala
Date:
3 Jun 1997
Department:
Department of Higher Education
Kerala act 015 of 2001 : The PARIYARAM MEDICAL COLLEGE AND HOSPITAL (TRANSFER FOR ADMINISTRATION) ACT, 2001
State:
Kerala
Date:
21 Dec 2001
Department:
Department of Health & Family Welfare
Kerala act 015 of 2001 : Pariyaram Medical College and Hospital (Transfer for Administration) Act, 2001
State:
Kerala
Department:
Department of Health Family Welfare
Kerala act 033 of 2009 : Pampa River Basin Authority Act, 2009
State:
Kerala
Kerala act 033 of 2009 : The Pampa River Basin Authority Act ,33 of 2009
State:
Kerala
Department:
Department of Water Resources
Kerala act 033 of 2009 : The Pampa River Basin Authority Act 2009
State:
Kerala
Date:
15 Oct 2009
Department:
Department of Law
kerala act 009 of 2011 : Public Ways (Restriction of Assemblies and Processions) Act, 2011
State:
Kerala
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