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Home
Acts
Jharkhand
J
Jharkhand Acts Starting With J
Jharkhand act 008 of 1954 : The JHARKHAND SHOPS AND ESTABLISHMENT LAWS
State:
Jharkhand
Date:
15 Feb 1955
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Ministry:
Ministry of Govt of Maharashtra
Jharkhand act 007 of 1981 : The Jharkhand Regional Area Development Authority Act
State:
Jharkhand
Date:
15 Feb 2001
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Jharkhand act 008 of 1988 : The Jharkhand State Agricultural University Act, 2000
State:
Jharkhand
Date:
15 Nov 2000
Department:
Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 0236 of 1995 : The Jharkhand Combined Entrance Competitive Examination Board Act
State:
Jharkhand
Date:
29 Mar 2001
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 002 of 1997 : The Jharkhand Self-Supporting Co-operative Societies Act, 1996
State:
Jharkhand
Date:
30 Nov 1996
Department:
Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 005 of 2000 : The Jharkhand Mineral Area Development Authority Act 2000
State:
Jharkhand
Date:
15 Feb 2001
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 0263 of 2000 : The Jharkhand State Housing Board Act 2000
State:
Jharkhand
Date:
28 Aug 2002
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Ministry:
Ministry of Town and Country Planning
Jharkhand act 030 of 2000 : The JHARKHAND MOTOR VEHICLE TAXATION ACT 2001
State:
Jharkhand
Date:
15 Nov 2000
Department:
Department of Transport Department, Government of Jharkhand
Jharkhand act 006 of 2001 : Jharkhand Panchayat Raj Act, 2001
State:
Jharkhand
Department:
Department of Panchayati Raj Department, Government of Jharkhand
Ministry:
Ministry of Education
Jharkhand act 005 of 2001 : The Jharkhand Conduct of Examinations Act, 2001
State:
Jharkhand
Date:
7 Mar 2001
Department:
Department of School Education and Literacy Department, Government of Jharkhand
Jharkhand act 006 of 2001 : The Jharkhand Panchayat Raj Act, 2001_English
State:
Jharkhand
Date:
10 May 2001
Department:
Department of Panchayati Raj Department, Government of Jharkhand
Jharkhand act 007 of 2001 : The JHARKHAND STATE MINORITIES COMMISSION ACT, 2001
State:
Jharkhand
Date:
11 Jun 2001
Department:
Department of ST/SC Minority and Backward Class Welfare Department, Government of Jharkhand
Jharkhand act 009 of 2001 : The JHARKHAND CONTINGENCY FUND ACT 2001
State:
Jharkhand
Date:
30 Mar 2001
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 007 of 2002 : Jharkhand Panchayat Raj (Amendment) Act, 2001
State:
Jharkhand
Jharkhand act 004 of 2002 : The JHARKHAND KHADI AND VILLAGE INDUSTRIES ACT, 1956 (ADOPTED)
State:
Jharkhand
Date:
14 Nov 2002
Department:
Department of Industry Department, Government of Jharkhand
Jharkhand act 006 of 2002 : The Jharkhand Control of Crimes Act, 2002
State:
Jharkhand
Date:
14 Nov 2002
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 012 of 2003 : Jharkhand Panchayat Raj (Amendment) Act, 2003
State:
Jharkhand
Jharkhand act 006 of 2003 : Jharkhand State Universities (Amendment) Act, 2002
State:
Jharkhand
Jharkhand act 002 of 2003 : The Jharkhand Academic Council Act, 2002
State:
Jharkhand
Date:
4 Mar 2003
Department:
Department of School Education and Literacy Department, Government of Jharkhand
Jharkhand act 006 of 2003 : The JHARKHAND STATE UNIVERSITY ACT 2000, Adapted and Amendment upto 2019
State:
Jharkhand
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 011 of 2005 : The Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005
State:
Jharkhand
Date:
22 Nov 2005
Department:
Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Ministry:
Ministry of Vidhai
Jharkhand act 006 of 2005 : The Jharkhand Education Tribunal Act, 2005
State:
Jharkhand
Date:
28 Sep 2005
Department:
Department of School Education and Literacy Department, Government of Jharkhand
Jharkhand act 005 of 2006 : Jharkhand Value Added Tax Act, 2005
State:
Jharkhand
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Ministry:
Ministry of Industries
Jharkhand act 021 of 2006 : Jharkhand Value Added Tax (Amendment) Act, 2006
State:
Jharkhand
Jharkhand act 019 of 2006 : Jharkhand Regional Development Authority (Amendment) Act, 2006
State:
Jharkhand
Jharkhand act 002 of 2007 : Jharkhand Academic Council, (Amedndment) Act, 2006
State:
Jharkhand
Department:
Department of School Education and Literacy Department, Government of Jharkhand
Jharkhand act 003 of 2006 : The Jharkhand Home Guards Act, 2005
State:
Jharkhand
Date:
25 Jan 2006
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 016 of 2006 : The Jharkhand Legislative (REMOVAL OF. DISQUALIFICATIONS) Act,2006
State:
Jharkhand
Date:
29 Aug 2006
Department:
Department of Cabinet Secretariat and Coordination Department, Government of Jharkhand
Jharkhand act 005 of 2006 : The Jharkhand Value Added Tax Act, 2005
State:
Jharkhand
Date:
15 Feb 2006
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Jharkhand act 007 of 2006 : The Jharkhand Highways Act, 2005
State:
Jharkhand
Date:
24 Feb 2006
Department:
Department of Road Construction Department, Government of Jharkhand
Jharkhand act 009 of 2007 : Jharkhand State Universities (Amendment) Act, 2006
State:
Jharkhand
Jharkhand act 013 of 2008 : Jharkhand State Universities (Amendment) Act, 2008
State:
Jharkhand
Jharkhand act 004 of 2008 : Jharkhand State Unaided Educational Institution (Grant) Amendment Act, 2007
State:
Jharkhand
Jharkhand act 016 of 2008 : The Jharkhand Staff Selection Commission Act, 2008
State:
Jharkhand
Date:
6 Dec 2008
Department:
Department of Personnel, Administrative Reforms and Rajbhasha Deparment, Government of Jharkhand
Jharkhand act 003 of 2010 : Jharkhand Fiscal Responsibility and Budget Management (Amendment) Act, 2010
State:
Jharkhand
Jharkhand act 018 of 2011 : The JHARKHAND PROTECTION OF INTEREST OF DEPOSITORS (in Financial Establishment) Act, 2011
State:
Jharkhand
Date:
15 Apr 2013
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Jharkhand act 007 of 2011 : The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2011
State:
Jharkhand
Date:
9 May 2011
Department:
Department of Transport Department, Government of Jharkhand
Jharkhand act 025 of 2011 : The Jharkhand Electronic Service Delivery Act 2011
State:
Jharkhand
Date:
14 Oct 2011
Department:
Department of Information Technology & e-Governance Department,Government of Jharkhand
Jharkhand act 002 of 2011 : The Jharkhand Contingency Fund ( Anendment ) Act, 2010
State:
Jharkhand
Date:
21 Feb 2011
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Jharkhand act 020 of 2011 : The Jharkhand Rajya Sewa Dene ki Guarantee Act, 2011
State:
Jharkhand
Date:
30 Sep 2011
Department:
Department of Personnel, Administrative Reforms and Rajbhasha Deparment, Government of Jharkhand
Ministry:
Ministry of Health and Family Welfare
Jharkhand act 021 of 2011 : The Jharkhand Taxation on Luxuries in Hotels Act, 2011
State:
Jharkhand
Date:
30 Sep 2011
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Jharkhand act 011 of 2011 : The Jharkhand Entry Tax on Consumption or Use of Goods Act, 2011
State:
Jharkhand
Date:
15 Jul 2011
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Jharkhand act 026 of 2011 : The JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2011
State:
Jharkhand
Date:
20 Oct 2011
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Jharkhand act 007 of 2011 : The Jharkhand State Road Development Fund Act 2011
State:
Jharkhand
Date:
28 May 2011
Department:
Department of Road Construction Department, Government of Jharkhand
Jharkhand act 0855 of 2011 : The Jharkhand University of Technology Act 2011 and its ammendment
State:
Jharkhand
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 012 of 2012 : The JHARKHAND LOCAL FUND AUDIT (AMENDMENT) ACT, 2012
State:
Jharkhand
Date:
31 Mar 2012
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Jharkhand act 013 of 2012 : The Jharkhand Entertainment Tax Act, 2012
State:
Jharkhand
Date:
27 Apr 2012
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Ministry:
Ministry of Personnel
Jharkhand act 001 of 2012 : The JHARKHAND APARTMENT (FLAT) OWNERSHIP ACT, 2011
State:
Jharkhand
Date:
2 Feb 2012
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Ministry:
Ministry of Vidhai
Jharkhand act 016 of 2012 : The Jharkhand homeguard amendment Act 2012
State:
Jharkhand
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 002 of 2012 : The Jharkhand Tax on Professions, Trades, Callings and Employments Act, 2011
State:
Jharkhand
Date:
30 Jan 2012
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Jharkhand act 006 of 2012 : The Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011
State:
Jharkhand
Date:
9 Feb 2012
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Jharkhand act 014 of 2012 : The Jharkhand Advertisement Tax Act, 2012
State:
Jharkhand
Date:
27 Apr 2012
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Ministry:
Ministry of Urban Development
Jharkhand act 007 of 2012 : The Jharkhand Municipal Act 2011
State:
Jharkhand
Date:
9 Feb 2012
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Jharkhand act 011 of 2012 : The JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2012
State:
Jharkhand
Date:
3 Jul 2014
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Ministry:
Ministry of Social Justice and Empowerment
Jharkhand act 002 of 2013 : The JHARKHAND ADVOCATES' WELFARE FUND ACT, 2012
State:
Jharkhand
Date:
4 Feb 2013
Department:
Department of Law Department, Government of Jharkhand
Jharkhand act 010 of 2014 : The jharkhand Water Resources Regulatory Authority Act, 2014
State:
Jharkhand
Date:
16 Mar 2015
Department:
Department of Water Resource Department, Government of Jharkhand
Jharkhand act 016 of 2015 : The Jharkhand Tourist Places (Protection and Maintenance) Act, 2015
State:
Jharkhand
Date:
16 Oct 2015
Department:
Department of Tourism, Art and Culture, Sports and Youth Affairs Department, Government of Jharkhand
Jharkhand act 017 of 2015 : The Jharkhand Tourism Development and Registration Act, 2015
State:
Jharkhand
Date:
16 Oct 2015
Department:
Department of Tourism, Art and Culture, Sports and Youth Affairs Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 015 of 2016 : The Jharkhand homeguard amendment Act 2016
State:
Jharkhand
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 014 of 2016 : The Jharkhand Ancient Monument and Archaeological Sites, Remains and Art Treasure Act,2016
State:
Jharkhand
Date:
23 May 2016
Department:
Department of Tourism, Art and Culture, Sports and Youth Affairs Department, Government of Jharkhand
Ministry:
Ministry of Transport
Jharkhand act 010 of 2016 : The JHARKHAND SINGLE WINDOW CLEARANCE ACT, 2015
State:
Jharkhand
Date:
6 Apr 2016
Department:
Department of Industry Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 018 of 2016 : The Jharkhand Public Land Encroachment (Amendment) Act, 2016
State:
Jharkhand
Date:
6 Jun 2016
Department:
Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 001 of 2016 : The Jharkhand Fiscal Responsibility and Budget Management Act 2007 & 2015(amended)
State:
Jharkhand
Date:
13 Jan 2016
Department:
Department of Planning-cum-Finance Department, Government of Jharkhand
Jharkhand act 022 of 2016 : The JHARKHAND RAKSHA SHAKTI UNIVERSITY ACT, 2016
State:
Jharkhand
Date:
30 Sep 2016
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 017 of 2016 : The JHARKHAND STATE HIGHER EDUCATION COUNCIL ACT, 2016
State:
Jharkhand
Date:
25 May 2016
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 018 of 2017 : The Jharkhnad Lift and Escalators Act, 2017
State:
Jharkhand
Date:
20 Sep 2017
Department:
Department of Energy Department, Government of Jharkhand
Ministry:
Ministry of Revenue
Jharkhand act 021 of 2017 : The Jharkhand Special Court Act, 2016
State:
Jharkhand
Date:
14 Nov 2017
Department:
Department of Cabinet Secretariat and Vigilance Department, Government of Jharkhand
Jharkhand act 017 of 2017 : The Jharkhand Freedom of Religion Act, 2017
State:
Jharkhand
Date:
11 Sep 2017
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 020 of 2017 : The JHARKHAND AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES,BENEFITS AND SERVICES) ACT 2017
State:
Jharkhand
Date:
3 Nov 2017
Department:
Department of Information Technology & e-Governance Department,Government of Jharkhand
Ministry:
Ministry of Health and Family Welfare
Jharkhand act 002 of 2017 : The Jharkhand Private Money Lending (Prohibition) Act,2016
State:
Jharkhand
Date:
3 Jan 2017
Department:
Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Ministry:
Ministry of Law Department
Jharkhand act 012 of 2017 : The Jharkhand Goods and Service Tax Act, 2017
State:
Jharkhand
Date:
19 Jun 2017
Department:
Department of Commercial Taxes Department, Government of Jharkhand
Ministry:
Ministry of Transport
Jharkhand act 0139 of 2018 : The Jharkhand Freedom of Religion Act, 2017
State:
Jharkhand
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 023 of 2018 : The Jharkhand Water, Gas and Drainage Pipelines (Acquisition of Right of User in Land) Act, 2018
State:
Jharkhand
Date:
16 Jan 2019
Department:
Department of Water Resource Department, Government of Jharkhand
Jharkhand act 016 of 2018 : The Jharkhand Advocates' Clerks Welfare Fund Act,2018
State:
Jharkhand
Date:
26 Oct 2018
Department:
Department of Law Department, Government of Jharkhand
Ministry:
Ministry of Law
Jharkhand act 012 of 2018 : The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2018
State:
Jharkhand
Date:
9 Oct 2018
Department:
Department of Transport Department, Government of Jharkhand
Jharkhand act 004 of 2018 : The Jharkhand Compulsory Registration of Marriages Act, 2017
State:
Jharkhand
Date:
20 Feb 2018
Department:
Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 6 of 2019 : The JHARKHAND STATE UNIVERISTY ACT 2000 AND 2018 AMENDED
State:
Jharkhand
Date:
12 Feb 2019
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 0388 of 2020 : The JHARKHAND STATE COUNCIL FOR PHYSIOTHERAPY ACT, 2020
State:
Jharkhand
Date:
3 Dec 2020
Department:
Department of Health, Medical Education And Family Welfare Department, Government Of Jharkhand
Jharkhand act 007 of 2020 : The Jharkhand Rajya Seva Dene Ki Guarantee (Sanshodhan) Act, 2020
State:
Jharkhand
Department:
Department of Personnel, Administrative Reforms and Rajbhasha Deparment, Government of Jharkhand
Ministry:
Ministry of Govt of Maharashtra
Jharkhand act 0348 of 2020 : The JHARKHAND MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2020
State:
Jharkhand
Department:
Department of Transport Department, Government of Jharkhand
Jharkhand act 003 of 2021 : The JHARKHAND MOTOR VEHICLE TAXATION(AMENDMENT) ACT, 2021
State:
Jharkhand
Department:
Department of Transport Department, Government of Jharkhand
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