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Home
Acts
Haryana
S
Haryana Acts Starting With S
Haryana act 072 of 1966 : The sugarcane (control) order 1966-khandsari
State:
Haryana
Date:
16 Jul 1966
Department:
AGRICULTURE AND FARMERS WELFARE DEPARTMENT
haryana act 003 of 1970 : Salaries and Allowances of Ministers Act, 1970
State:
Haryana
haryana act 041 of 1974 : State Legislature (Prevention of Disqualification) Act, 1974
State:
Haryana
Haryana act 011 of 1976 : The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
State:
Haryana
Date:
6 Mar 1976
Department:
Labour Department
Haryana act 309 of 1978 : The Service Act Of Class A
State:
Haryana
Date:
9 Mar 1978
Department:
Department of ARCHITECTURE
Ministry:
Ministry of Language, Art and Culture
haryana act 014 of 1991 : Shri Mata Mansa Devi Shrine Act, 1991
State:
Haryana
Haryana act 014 of 2001 : Societies Registration (Haryana Amendment) Act, 2001
State:
Haryana
Haryana act 014 of 2007 : Societies Registration (Haryana Amendment) Act, 2007
State:
Haryana
Haryana act 024 of 2014 : The State University of Performing and Visual Arts, Rohtak Act,2014
State:
Haryana
Date:
5 Aug 2014
Department:
Department of TECHNICAL EDUCATION
Ministry:
Ministry of Law
Haryana act 26744 of 2017 : The Service Act of class B
State:
Haryana
Date:
11 Dec 2017
Department:
Department of ARCHITECTURE
Ministry:
Ministry of Social Justice and Empowerment
Haryana act 1 of 2017 : The SDIT Notification
State:
Haryana
Date:
16 Feb 2017
Department:
Department of SKILL DEVELOPMENT & INDUSTRIAL TRAINING
Ministry:
Ministry of Law Department
Haryana act 25 of 2017 : The SHRI KRISHNA AYUSH UNIVERSITY KURKSHETRA ACT 2006
State:
Haryana
Date:
25 Jan 1967
Department:
Department of AYUSH
Haryana act 25 of 2017 : The SHRI KRISHNA AYUSH UNIVERSITY KURUKSHETRA ACT, 2016 (HARYANA ACT NO. 25 OF 2017)
State:
Haryana
Date:
24 Sep 2017
Department:
Department of HEALTH
Haryana act 021 of 2022 : The Sports University of Haryana Act, 2022 (Haryana Act No. 21 of 2022)
State:
Haryana
Date:
7 Apr 2022
Department:
Department of DEPARTMENT OF SPORTS & YOUTH AFFAIRS
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