All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Haryana
M
Haryana Acts Starting With M
Punjab act 007 of 1942 : Music in Muslim Shrines Act, 1942
State:
Haryana
Haryana act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State:
Haryana
Date:
15 Mar 1948
Department:
Labour Department
Haryana act 035 of 1952 : The Mines Act 1952
State:
Haryana
Date:
15 Mar 1952
Department:
Department of MINES & GEOLOGY, HARYANA
Haryana act 027 of 1961 : The MOTOR TRANSPORT WORKERS ACT, 1961
State:
Haryana
Date:
20 May 1961
Department:
Labour Department
Haryana act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State:
Haryana
Date:
12 Dec 1961
Department:
Labour Department
Haryana act 1 of 1975 : The MAHARSHIDAYANANDUNIVERSITY ACT, 1975 (Haryana Act No. 25 of 1975)
State:
Haryana
Date:
20 Aug 1975
Department:
Department of MAHARSHI DAYANAND UNIVERSITY, ROHTAK
Ministry:
Ministry of Vidhai
Haryana act 025 of 1975 : The Maharshi Dayanand University Act,1975
State:
Haryana
Date:
21 Aug 1975
Department:
Department of Maharshi Dayanand University, Rohtak
Haryana act 025 of 1975 : The Maharshi Dayanand University Act, 1975
State:
Haryana
Date:
25 Aug 1975
Department:
Department of HIGHER EDUCATION
Haryana act 015 of 1977 : Motor Vehicles (Haryana Amendment) Act, 1977
State:
Haryana
Haryana act 021 of 1986 : The Medical College Rohtak (Conditions of Service of Teachers) Act, 1986(21 of 1986)
State:
Haryana
Date:
16 Dec 1986
Department:
Department of HEALTH
Haryana act 059 of 1988 : The Motor Vehicles Act
State:
Haryana
Date:
14 Oct 1988
Department:
Department of Transport
Haryana act 56 of 2007 : The Maintance and Social Welfare of Senior Citizen Act 2007(Central Act)
State:
Haryana
Department:
Department of SOCIAL JUSTICE EMPOWERMENT DEPARTMENT
Ministry:
Ministry of Govt of Maharashtra
Haryana act 56 of 2007 : The maintenance and welfare of parents and senior citizens 2007
State:
Haryana
Date:
30 Dec 2008
Department:
Department of SOCIAL JUSTICE & EMPOWERMENT DEPARTMENT
Haryana act 67 of 2012 : The MINES AND MINERALS (DEVELOPMENT AND REGULATION) ACT, 1957
State:
Haryana
Date:
9 May 2012
Department:
Department of MINES & GEOLOGY, HARYANA
Haryana act 10 of 2015 : The MINES AND MINERALS (DEVELOPMENT AND REGULATION) AMENDMENT ACT, 2015
State:
Haryana
Date:
25 Mar 2015
Department:
Department of MINES & GEOLOGY, HARYANA
Ministry:
Ministry of Industries
Haryana act 020 of 2018 : The MAHARISHI BALMIKI SANSKRIT UNIVERSITY, KAITHAL ACT, 2018
State:
Haryana
Date:
9 May 2018
Department:
Department of HIGHER EDUCATION
×