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Home
Acts
Haryana
I
Haryana Acts Starting With I
Haryana act 004 of 1897 : The Indian Fisheries Act, 1897
State:
Haryana
Date:
4 Feb 1897
Department:
Fisheries Department
Haryana act 16 of 1927 : The INDIA FOREST ACT
State:
Haryana
Date:
20 Sep 1927
Department:
Department of FOREST DEPARTMENT
Haryana act 020 of 1946 : The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
State:
Haryana
Date:
23 Apr 1946
Department:
Labour Department
Haryana act 014 of 1947 : The Industrial Disputes Act, 1947
State:
Haryana
Date:
1 Apr 1947
Department:
Labour Department
Punjab act 009 of 1957 : Industrial Disputes (Amendment and Miscellaneous Provisions) (Punjab Amendment) Act, 1957
State:
Haryana
haryana act 032 of 1974 : Industrial Estates (Development and Regulation) Act, 1974
State:
Haryana
Haryana act 039 of 1976 : Industrial Disputes (Haryana Amendment) Act, 1976
State:
Haryana
Haryana act 017 of 1979 : Indian Stamp (Haryana Amendment) Act, 1979
State:
Haryana
Haryana act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
State:
Haryana
Date:
11 Jun 1979
Department:
Labour Department
Haryana act 001 of 1987 : Indian Stamp (Haryana Amendment) Act, 1986
State:
Haryana
Haryana act 017 of 1992 : Indian Electricity (Haryana Amendment) Act, 1987
State:
Haryana
Haryana act 004 of 1998 : Indian Electricity (Haryana Amendment) Act, 1989
State:
Haryana
Haryana act 021 of 1997 : Indian Stamp (Haryana Amendment) Act, 1997
State:
Haryana
Haryana act 010 of 2000 : Indian Stamp (Haryana Amendment) Act, 2000
State:
Haryana
Haryana act 021 of 2000 : The Information Technology Act, 2000
State:
Haryana
Date:
9 Jun 2000
Department:
Citizen Resources Information Department
Haryana act 2 of 2003 : The Indian Electricity Act, 2003
State:
Haryana
Date:
1 Jun 2003
Department:
Department of CHIEF ELECTRICAL INSPECTOR
Ministry:
Ministry of Home
Haryana act 001 of 2004 : Indian Stamp (Haryana Amendment Act), 2004
State:
Haryana
Haryana act 021 of 2006 : Indian Stamp (Haryana Amendment) Act, 2006
State:
Haryana
Haryana act 1 of 2013 : The Indira Gandhi University Meerpur Act 2013
State:
Haryana
Date:
25 Nov 2013
Department:
Department of INDIRA GANDHI UNIVERSITY, MEERPUR, REWARI
Haryana act 029 of 2013 : The Indira Gandhi University, Meerpur Act, 2013 (29 of 2013)
State:
Haryana
Date:
1 Jan 2013
Department:
Department of HIGHER EDUCATION
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