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Acts
Haryana
G
Haryana Acts Starting With G
haryana act 029 of 1970 : Government Electrical Undertakings (Dues Recovery) Act, 1970
State:
Haryana
Haryana act 017 of 1995 : The Guru Jambheswar University of Science Technology HISAR ACT, 1995
State:
Haryana
Date:
20 Oct 1995
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Fishries
Haryana act 011 of 1996 : Guru Jambheshwar University Hisar (Amendment) Act, 1996
State:
Haryana
Haryana act 003 of 1998 : Guru Jambheshwar University, Hisar (Second Amendment) Act, 1996
State:
Haryana
Haryana act 019 of 1999 : Guru Jambheshwar University Hisar (Amendment) Act, 1999
State:
Haryana
Haryana act 010 of 2003 : Guru Jambheshwar University Hisar (Amendment) Act, 2003
State:
Haryana
Haryana act 17 of 2017 : The GURUGRAM UNIVERSITY ACT, 2017 (ACT NO.17 OF 2017)
State:
Haryana
Date:
11 Sep 2017
Department:
Department of EDUCATION
Ministry:
Ministry of Law Department
Haryana act 017 of 2017 : The Gurugram University Act, 2017
State:
Haryana
Date:
7 Jun 2017
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Home
Haryana act 034 of 2017 : The Gurugram Metropolitan Development Authority Act, 2017 (Haryana Act No.34 of 2017)
State:
Haryana
Date:
5 Dec 2017
Department:
TOWN AND COUNTRY PLANNING DEPARTMENT
Ministry:
Ministry of Home
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