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Home
Acts
Haryana
C
Haryana Acts Starting With C
Punjab act 044 of 1957 : Criminal Law Amendment (Extension) Act, 1957
State:
Haryana
Haryana act 1 of 1959 : The CNV act 1959.
State:
Haryana
Date:
1 Sep 1959
Department:
Department of EMPLOYMENT
Haryana act 2 of 1960 : The CNV act 1960.
State:
Haryana
Date:
25 Apr 1960
Department:
Department of EMPLOYMENT
haryana act 002 of 1967 : Contingency Fund Act, 1966
State:
Haryana
Haryana act 037 of 1970 : The Contract Labour (regulation And Abolition) Act, 1970
State:
Haryana
Date:
10 Feb 1971
Department:
Labour Department
haryana act 014 of 1974 : Children Act, 1974
State:
Haryana
haryana act 025 of 1974 : Corneal Grafting Act, 1974
State:
Haryana
Haryana act 016 of 1976 : Code of Criminal Procedure (Haryana Amendment and Validation) Act, 1976
State:
Haryana
Haryana act 020 of 1981 : Code of Criminal Procedure (Haryana Amendment) Act, 1981
State:
Haryana
Haryana act 040 of 1982 : The chit funds act, 1982
State:
Haryana
Date:
19 Aug 1982
Department:
Department of Economic And Statistical Affairs
Haryana act 014 of 1985 : Code of Criminal Procedure (Haryana Amendment) Act, 1985
State:
Haryana
Haryana act 061 of 1986 : The Child Labour (prohibition And Regulation) Act, 1986
State:
Haryana
Date:
23 Dec 1986
Department:
Labour Department
Haryana act 003 of 1990 : Court Fees (Haryana Amendment) Act, 1990
State:
Haryana
haryana act 016 of 1993 : Cotton Ginning and Pressing Factories Act, 1992
State:
Haryana
Haryana act 009 of 2003 : Chaudhary Devi Lal University Sirsa Act, 2003
State:
Haryana
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Law Department
Haryana act 009 of 2003 : The Chaudhary Devi Lal University Sirsa Act, 2003 (9 of 2003)
State:
Haryana
Date:
2 Apr 2003
Department:
Department of HIGHER EDUCATION
Haryana act 34 of 2007 : The Creation of ESI Department
State:
Haryana
Date:
15 May 2007
Department:
Department of ESI HEALTH CARE. HARYANA
Haryana act 117 of 2008 : The COTPA Act
State:
Haryana
Date:
14 Mar 2008
Department:
Department of FOOD & DRUGS ADMINISTRATION DEPARTMENT
Ministry:
Ministry of Revenue
Haryana act 007 of 2009 : The collection of statistics act, 2008
State:
Haryana
Date:
7 Jan 2009
Department:
Department of Economic And Statistical Affairs
Haryana act 028 of 2014 : The Chaudhary Ranbir Singh University Jind, Act, 2014 (28 of 2014)
State:
Haryana
Date:
28 Aug 2014
Department:
Department of HIGHER EDUCATION
Haryana act 005 of 2014 : The Chaudhary BansiLal University Bhiwani Act, 2014
State:
Haryana
Date:
1 Jan 2014
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Home
Haryana act 019 of 2015 : Code of Criminal Procedure (Haryana Amendment) Act, 2014
State:
Haryana
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