0;XTRA J, Ivl^y 16, 2oo7 ( v f sK 26, t92g S,qKA )GOVERNMF;NT
O}. HARYANA
T,ABOUR I)F;PARl MEN].
no. rcrcrzoot-s):r.ab
-rr ^
,r"]il";:;::*,
rnsurance n*,,n
"r*-, "r,.ll',1::::"":
"t rraryan' ,s prcase(
jl1,;"::*:,,,;;;;";,li"ii",,, i1,::::::l::ij:il*L:,ffi::I":;u.11u,,""",,,,,,
-
I-heGovernor,.ttr.r.aryanaisfr'ri,^-,,--'-"'!occretarywitheffccrfromthedate.; ;";:;";;:
ln\uran(:e Hcarth ,"*,'r;;;;"r"_;,furtltcr
plersed (o orrrcr rhar rhe:
I- sarcfigned strength ,Jf .t-_.f
tli be;l' l:ilcct --
- lrr sc{ ttp of thc Direct.rare of Etnployces.sraie
. rnc foial sanci;i:it:,-
scrreme ,, ,rr, ;: .;;;; :,"::*
,r;rarr ar hr:adquarrers
rra.sterrec io Labour o"or-.ll,o"t-:^ ""'^
,"a nr"rr".,'r
anc dtst'rct le'e;
'1'3^t Irnt.rir"'r
insura!-rce wing or fo-n" l.ll,'^..1"rl',a
frDm rirc,;";;, ..:: .],::
'-.,''"''.,'.,i..ll";l,:.'
t""" Insuranc':
j::I"1:,'' :,";, ; .".":J'j::ru:;,:i i#t jfil fi J:; :;:::i' " :;: "l;" : : :rjel;i,i aare under the t-ut",,. r__---- usPu."t!('n u'ith rc$,ry creared l)irccr6."; :;:'"': or :n the ficjJ r,; r:r
ne*ly creatcd Direcr'r.aic.
"r"Jj^::-,*""t
n",n
""",,r'".,l"
treated l)jrcctorate'f
hrnprr,\,ees
.Srare rr.;ui:nce
rnsurancc wing of li,:arrr: ,rf,Y*
s,"o rn"u,"*" ;:;:tl:"t
l'i)c stalf orr deemed dcpurarron wrir ,:.-
rnsurance Healrh aur" n,r."-,t*-"'
t*nt) si,,'lr \^,a,t."*1",.t,"""rt.: *.,*'"* in exi':,;i; Empkrvces.srai:
insurance ,,*,,,.;"-;,;;:;::;ffffffiil:::;;,i,::"jl;.j;:J:;,:::l:;:;;,;:
::1,:2. Transfer of Emplo;,.ses Sl
-
ar," rjmployees s,r," r*
rnsurance rlinS
r'mirn)'cdi srare I45ur4p6. ,r.jlt"'::"t"
*'"g of the Ilear!h l),
i.r rhe scheme rviil be madc ,,,"J..i,-:^"_ '"or"" ",,,,or",,,,' ;"i:n"t-t"t
is transiet re cj Io rhe Drrccr.,:aie
of.
,neanwhije rhe exrsrtns
".r""r.1-'_"]'"n
tlrr,marx :00;..100;:;::'' '
fr"vrsrurrr' Acc('JrnBJv, bu(
The Direcbr. ,ro,or".r':"nt
resa'di's
',ar., ";;:,;":-!{a,.r
}learj
'uo ' ^'o'i'i' '.o"3er
!'r')i i:;'L':r
or rhc Non plan an,J pran ."t,.r""s.lt*.inru."n."
H".l,h a;". ;;
sanctroo and
'uu,o""."*l'" .j;*":;:1"'-t'
.,e wiJJ also exerciso his."",r", ,"-ti-*-"tjtl 1i*,
uuae"r".iixo;,;"""
will be the co'trolJing officr
.i-i^..*,"q
and disbuising
"rn*,'llil-^,:'"
z.o or eunlart ;;;il:::
..:"-" in
^nn"^u'..
x I
u'rrr:cr In rci;r)ccl
!,rrrccrs. rili ie;iurar incumbent ,""::::*.
o,*-.
""0'",'*"";::i::l
"
rcspccr of
'''',,;.::;: ;,. .,::;11
r.-ommissioncr,
Haryaaa sha, ar"i"Tlll, "r
o"*.r, o,nnar..,':;:"
-1'contilrtrc ..) be Dra\r'rns and.Disbuis,ns
rnsurancc Henrrh
"rr".
ooou,onn llj1::,0",t.",
t
""*"r'r", ,,^'"
Insurancc tleaith. care. Harvana. L.ih,jul
tcwr) created nirecbraie ,ro,nrSt
t.ommissioner **,0'*",
tlt"ttoilrties of Director' E,n'Jo.u.", stut"
J. Disrribution of staff
ees 'Stak Insurarrce n*,,i".-o*t""t'""
as Additional Director (Adrnn.) <,f rhi.^
A. Scheme_r,ise dtctribution oJ stafl
(r/ in addition to already san(
and rour posrs
", ., ;,,';;r":"., i
'':
il,# ;i:,1 :;: [;,H:r;;r,, J::,il:::;::T
, MAY 16, 2007 (V
YSKV 26. 1929 SAKA) 2169
GOVERNMENT OF HARYANA
LABOUR DEPARTMENT
- Notification
'I‘he min May. 2007
No. 10/6/2007-51.ab.~'l‘hc Governor of Haryana is pleased to create a Directorate of Employecs State
Insurance Health Care. Haryans. with the Financial Commissioner ant.i Princxpal Secretary to Government,
Haryana, Labour Department as its Administrative Secretary with effect from the date of pu
notification;
blication of the
The Governor of lrlaryana is further pleased to order that the set up of tilt: Directrvrate of Employees State
Insurance Health Care, Haryana W!“ be
I. Sanctioned strength at" #13"?
The total sane
_- strength of staff at headquarters and dismct level under Employees State Insurance
Scheme ii: 1863 as shown in Anncxurc-A and B respectively The Admini.
five Control mer the stuff is
transferred to Labour De artmenz‘ Har ‘ana from the Health Deruartment. The staff work”! = in Fm knees ’2“ "
P y r E. , 1
insurance Win or for the Em levees State insurance works either at the head unrters or in the fit-it“
g P v . q
(1', {:75
IS! May. 2007 shall be deemed be 0’! , ‘ .' . vly created Directorate of Employees State Ins:
apartment The staff on deemed deputation wrih :r-w
" ' .' ‘ranct. Health Care (Le. working in exi':_‘
Insurance Health Care
2‘ Transfer of Employees State Insurance Wing
The Employees State Insurance Wing of the Health Department is transferred to the Dll'i‘t’lii'ili? of
Employees State insurance Health Cruz. Hziryana tiliuigwul; budgetary pl‘JVlSIUIIS. Accordingly, budget urn-i
for the scheme will be made in Revised Estimates ZOO7~2008 under Major Head 2230—I_.iibour and Ernpi
meanwhile the existing arrangement regarding budget allocation, sanction
Oyincnt.
and approved would continue
The Director‘ Employees State insurance Health Care. Haryana Wlii be the controlling officer in respect
of the Non Plan and Plan schemes together with budgetary provisions as showu in Annexure X and Y respectively.
He will also exercise his control under Rule 29 of Punjab Budget Manual in respect of this Directorate However.
the drawing and disbursing officer at the Head Quarters and at the field will continue to he Drawing and Disbursxng
Officers Till r'eg'iilar incumbent is postéd as Director. Employees State Insurance Health Care, Haryana, Labour
3. Distributian of Staff
A. Scheme-wise dérlrl'lmtion of staff
(i) In addition to already sanctioned l863 posts. one post of DITCCIOI‘ in the pay scale of Rs. 1640020900
and four posts of Civil Surgeon in the pay scale of Rs. I4300~183OO along With their supporting Staff
;'#:ilr.'"',;^";;,;;";,.,ffi i#i,:"H'#:;
jT*T:;:.:Tt
wrl| be met out of rire sahctioDea,
tltty on the creation of additionai
r
be demanded in the rcviscd oror.L'o*"tor
the schemc ,";;;.:' il;:-iltr;."rlr. ::::1;
(ii) The m111sy. ,"1",;,
ff:?"hT:::Tii,ii:,,'l 1"1':"i^"' ^.J::,:1,::';:ilx H'::?::,i:
, ":;,!:#;.
ff"'#;l:],".-;:,::::":l*;'#';;": ;';' j( nver nq
(i) 'l'he incurnbents of
obso.ption/depura,
- the medical'/Para-medical
and
lncumbents *t" o" ,'*'un'
/cJjrect recruitment on,'tt'n'tt"t'u'
slaff \\'ili be ta'1e1 6u !'c'mancnl
staff serecrion ar'n,ri,
o, diicct recruitmenl ,nrou*;
t,,.rr,,r,, <iric ro
^on
::..err;;,iirri .rr.pc.rr,ancnl
may be. The n"*.,r.t'tt'nn
cons:ii'-ri;ig n*..*""i-"
lurvanr' i'ubli" Scrvi':' tl.lictjsston/llar]'8rla
baiss
:tealeci Direcroratc ,"u, arrn
"n*"1
commlttce oi o'l L'')lrr''- i-ra-sis i's thr: casc
le r|icjl'ai'l :;ic r:i:-,r-rr^ircar :err,ccl on parcl
(ii) Senror Dcst:, of one f
:a*:;;*.;lii:,:i:il ;;il;;:::::r:'":,:: ",,,::ur C Suigc.ns
Depa.rmentJln
""". a,O'"u'
Officcrs rvill i 0,,.0-0,, ,l"t'"iencierts
ar'd j9 posts ol senroi Speciali.sts
Ihen rhesc posrs wiii ,i"1ln
o"n"ttt""""
""t'" '"i"'"otng
perscns or cieor:taticra fron ihc Health
(l.rmm jjs
'
f ) r j'I {ary" no ,t
n""o up eirltr:r bi' *"' n""'*""'t"t
() provide i'quisiie staff on dcpr"itatioil
rrom
'her ,"r",,",.",.)1.'ri,);,::,*:"lJrl;,.,;.,
:.'"i ;::l,j::::::,:,r:,t;":.
(iiir 41", rh+ final :,.!lcc:,::r
u""rtr, o.p",-,_*,::;;r;:1,."."::n"ij::1,,,j,i,,o",,* o, r1;riic, :,: ,i.-uiiben:j rrom
afl niii .:.ir. i!:,: :. :i:5::i:i ::t)r .i.,:,.i:rabra
4. Serlice Rul€s
,.,,/
2t t-0 HAn'ANA C'ovr. cAZ. (EXTRA.), MAy 16, 2oo7 ( yy,I1i6._in.,
"rr*o,a
^
3e service rures. standing
'rders
an,J orders on rhe fires. :cu=:,.f,'.'" m;;; ,,;;i#;. #;#"
":;:
:.::) :.-j.rr:'::r ,i. ii",,*
All kinds c,f limployees St
i:iii,
"*"
il,:"".f ,th i *:fi Jij T: : H i:*,
: ;,.^. ll.. :: : il:'; T;
Iiealth care' Haryana. The buildings consrructed by Emproyees r,
of Dir"er:toraie t;i Fr:pioyces Srare In5ul3ngg
atc Insurance Corp<,,ralion cr takcn on reor
(ii) The matters relating to the re-designation of posts, if any, criteria of absorption of the cadre WI” be
finalized by the Administrative Department in due course. Administrative department shall work out :1
scheme for corporatisation of Health Services under Employees State Insurance ‘38! up tr: converting
the department into Haryana Employer: State Insurance Health Care Corporation.
(t) The incumbents of the medical/para—medical and tninisterial staff wtl.’ be taken nn permanent
()bsorption/dcputationfrransitar/direct recruitment. An) slinrtiltll due tn rum nu. t permanent
incumbents will be met by direct recruitment through Haryana Public Seme: ( ssron/Hnryana
Staff Selection Commissmn cons-I Denanmcntal Committee. or on ca. 9135‘ .15 m: a“:
o t-
may be. The newly created Directorate may also engage me! - “Hr-2mg: gerhcc)‘ on panel
baiss
(ii) Senior pests of one Director. Two Deputy Directors. Two Medical Inspectors. Four Cm: Surgeons.
8 posts of Senior Medical Officers including Medical Superintendents and i9 posts of Sent-3t Specialists
in scale of Senior Medical Officers will be filled by taking persons on deputation from the Health
Departmentr‘l'n case Health Department is not in a posuion to provide rcqtnsue staff on deputation
“election
then these posts \Vlil he fiiled up tithe: by way of direct recruitment through Haryana S
Commissvrtn/Haryana Public Servrut: (ftnmni Won/Down 'utnial (‘mnmittet‘ t;r :ie‘puI-IEIZJI! tn transfer
from other departments/rt: ': Governments.
tr. herias from
(iii) After the. final allocaténn of the staff either on permanent absorption or itcrst‘e :
Health Department or by direm recruitment Lht' illneetea statt n iii ten.
cadre. -
4. Service Rules
The service rules, standing orders and orders on the file
“\N,
Staff oft
. the Health
,._,\
:2 Insurance
J“
Department, Haryana shall continue to be applicable in the
~5— N M
Health Care, Haryana till the new Department
‘— ‘_‘\ '*~~~A~‘~‘~—ce». .
5. Assets/Stores/Smck/Stationery etc.
All kinds of Employees State Insurance institutions/units/entities/bndics like IittsptzaIsDispensaries, other
buildings, all kinds of stores‘ stocks. stationery anti all kind of vehicles presently M ‘r in possession of
Employees State Insurance Wing shall stand transferred in the name of Directorate of Emptoyces State insurance
Health Care. Haryana. The buildings constructed by Employees State Insurance Corporation or taken on rent
including furniture and fixture, machinery and equipmenLs and othcr infrastructure, movable and immova
ProPsrty of Employees stata Insurairce llospitals/Dispcnsaries or any other including headquarters shall st,
transferred from Heatth Departnielt ro thc Directorate of Employees sbte Insurance tlearth care.
'rhe Direcoratc of Emptoyee's state Insurance Health care Haryana will coordinaae implementation al
Acts relating to EmPlo]'ccs state Insurancc Schemes to protect rhe right of in$ured yrisons in thc srate.
This issucs with the concurrcnce of Filancc Dcparrment cooveyed vide theii tJ.o. No. I l24t2oo.1-2FD
983. darcd 9th May, 2007.
M4.NIK I;ONA\\",'\NE.
ljirrancial Commissioner aad l,rincipal Secretary
G<ivernmcnt Haryana, I_abour Depanment.
''
, 'HARYANA GOVT. GAZ. (EXTRA). MAY 16. 2007 (VYSK. 26. 1929 SAKA) 2]
including furniture and fixture, machinery and equipments and other infrastructure, movable and immova
s
l
r . l . l
property of Employees State Insurance Hospitals/Dispensaries or any other including headquarters shall st.
transferred from Health Department to the Directorate of Employees State Insurance Health Care.
The Directorate of Employees State Insurance Health Care Haryana will coordinate implementation cl
Acts relating to Employees State Insurance Schemes to protect the right of insured persons in the State
This issues with the concurrence of Finance Department conveyed vide their U0. No, l/24/2007—2Fl)
983, dated 9th May, 2007.
MANIK SGNAWANE.
Financial Commissioner and l’rinc:pa| Secretary
Government Haryana, Labour Department
l$Yarva
w-trud;;,iarsfef red ...J*ll
4. .superin tenden
I
^ ^,repuIy
Supcrintcndcnr
o. Section Officer
7_ Assistant
8. Jr. Auditor
9. Jr. Sca.le Steno
tn^!E
JieDO typrst
I l. Clelk
12. Restorer.
t -3. Daftri
14. peol
Lnowkidar
16. Sweeper
17. Drivcr
IO
:
Total
Accounts Officer
4. Superintendent
5 Deputy Superintcndcm
6 Section Officer
7 Assistant
8‘ Ir. Auditor
9
O
1 Slang Iypm
l 1 Clark
12 Restore!
l3 Daftrx
14 Peon
m
Matro^
Assft_ Mat on
Nursing Sistcr
.Staff Nurses
I-ad), Ileaitb Visitor
Angillary Nurse & Midwjfe
l.ab. Tachniciar
Rad iographer
L- /-- ^ -,_.-...J. I echniciaD
Operation Theatre
operation 16.u,r.
Dieri ci a n
Technician
Assrr.
r 29
5.)
)9
6l
t2
Physiotherapisr
OccEpational
Therapisr
Dentl,l Michanic
Denral Hj,g jerisl
Plastcr Tcchnif an
Bio-tlhemirr
Carpen rgf
Tailor
Eteclrjcian
-lin-srnitb-cum-plumber
Social Worker *
Drivcr
.)
:
I
I
I
Total
2l
14.
15.
16.
17.
19.
20.
21.
.22.
N
b)
9°89
Matron
Asstt. Matron
Nursing Sistcr
Staff Nurses
Lady Health Visnor
Anpillary Nurse & Midwife
Lab. Technictnn
Radiographcr
ECG. Technician
Operation Theatre Technician
...
Operation Theatre Assn,
Dietician
Physiotherapist
Clccupational Therapist
Dental Méchanic
Dental Hygienisr
Plaster chhnipian
Bio—Chemist
Carpenter
Tailor
Eta/ctrician
Tin—Smith-cumJ’iumber
Social Worker 4’
Driver
Posts of para-lvledical Staff
s.. No. N.ma &EI
l. pharmacist
2. _ pharmacist (Ayurveda.y
.]. Matron
4. Asstt. Matron
5. Nursing ,sisrer
6. .Staff Nurses
7. Lad), Health Visiror
-l>8. ADcillary Nurse & Mi<iwitc
9. Lab. Tech n,cian
10. Rad ioqrapher
1t. F:.C.G. Technician
f2. Operation Thcatre Technrcran
13. Operarion Theatrc Atsn
14. I)ictician
15. physiotheraFisr
16. C)ccEparional Therapisr
17. Deniit Mdchanic
18. Dearal Hj,liinisr
.i 9. Plaster Technician
20. Bio-ilhemisr -
21.
. Carpenrer
r at Ior
23. Electrjcian
24. Tin".Smith-curn_lrlumber
25. .Social Worker
?6. Driver
No. of posts
I
5i)
)9
ol
t2
a
o
l
l
I
.J
,]
I
Total
663
HARYANA GOVT. GAZ. (EXTRA), MAY 16, 2007 (VYSK. 26,
1929 SAKP ‘
osts of Para-Medical Staff
P
Sr. No. Nam'e of Post
J .
No. of Posts
Pharmacist 243
2. .Pharmacist (Ayurveda) l
3. Matron 2
4. Assn. Matron 2
5. Nursing Sister 22
6. Staff Nurses 129
7. Lady Health Visnor 59
.a.
8. Ancillary Nurse & Midwife 3’9
9. Lab. Technicmn m
10. Radiographer 12
ll. ECG. Technician
12. Operatio'n Theatre chlmician 3
13. Operation Theatre. Assn 6
14. Dicncian I.’
15. Physiotherapist 2
16. Cacui‘mtional Thcrapist
17. Dental Méchanic
18. Dental Hygienist
l9. Plaster Technician 2
20. Bio»Chemisr '
21. Carpenter l
‘22. _ Tailor 43
23,} Electrician .I.
. 24. Tin-Smith-cum—Plumbcr 3
25. Social Worker 1
'26. Driver 21
Total 663
n4RY
9g\/T.caz.
YY ta, zw ( !'YSK. 26, 19an SAKA )
sr.N. -G;; Post o: Accourt^{irlsteriat shff
Superintendcn
t
Hcad Clerk
Assistant
Acqguatant
Clcrks
No. or poG
3.
5.
6.
7..
8.
$teno TyO;",
Cashier
I
Jr. Scale Stenogtapher
Total
"": "t"* tu r",,".*Jil 182Sr. No.. N-anre or pil
L
2.
l.
4.
Ccok
Cook Dare
Dhobi
Mati
t5
l0
lt
I
.l
Iti
-, Ltnen Kceper
", JamaCa,
? .\,. vpeiatjon Thcatre Assisrar,r
w, E|CaICr
Oh-. r_rresser
.10. Cleater
lt ^.Lnowkidar
rZ-_. feons. including Swecper
!o. "r
p.xG
Toaa I
He3dguader Sraff
Field Staff (All catcgories)
Total :
I804
67?
Superintendent 2
2. Head Clerk 4
3. Assistant 56
4. Accountant 1
5. Clerks l 12
6, Jr. Scale Stcnographcr 2
7. Stem) Typist ‘ 3
8. Cashier 2
Total 182
\,\N\
Posts of class IV (all categories)
Sr. No. Name of post \\ No. of Posts
\~\W\X‘K.\X\
1. Cook ’
2. Cool: mar: 10
3. Dhobi l l
4. Mali .‘ ._ 9
5. Linen Keeper l
6, Jamadar l
7. Operation Theatre Assistant 4
8. Bearer m 2
9. Dresser 2
10. Cleaner 1 8
l l, Chowkidar 4
12. . Peon; including Sweeper
\
Total 677
Headquaner Staff 59
Field Slaff (All categories) 1804
Total : 1863
K
I
'uuruonql pgsrs fgr Emproyecs st8-tc Insuronce Hcalth care Direcbrate i't Headquarter (prrOne posr Of f)irec{or in rhe pay scale ot 16400-20900
one pt.rst of Depuly Direcror rn rhe n^v c^,r- ^,,,.^^ !--^^
2'95'200
n tne pay scale of 14300-1g300
2,5.1,400
One posr of Medical Officer in rhe pay scale of 8000_1350 0
I,44,OOA
One posr of Senior \(counrs Officer in rhe pay scale ol. gOOO_l3,sOo
t,4.1,000
One posr ol Adminrstr.atjve Officer iu ihe piiy scale ci. 6j00_ i0500 I.17,000'fwo
pe51-q of Supc nrendenrs in rhe pa) scaie of 6500, i 0.500 ).34,00,j ,.
One post ol scniol Scale Srenographrr iir rhe pay scaie of 5000_lj_ijC
90,Cj00
tiighr posls oi Assisrants in the pay scale or j0O0_7gj0
?,20,000
Iwo posls of Junic: :i;aje SrenotrsplE;. rn rh: par jcrle e!._rUoC.ciJC i.jj.000
One posi cf Drrver rr che pay scate,bf 4O0C-6000 .
'rcn cjdrks in rhe pa1 scale 4gr305o-4590
"2'000
Four peons in rhe pay scale of 2550-j200
5 49'000
r.8 i.500
Total
Hou$e Rcnr
z9'50'2oc
I,Ot.luu('r:i i.'.'rnil.iiiiiror\ \ll(,wtnLc
. b_.:.,rJ
Non I): acrising .A,llo$.ance
!,1.-Vt)
ESI A llorvalc,,
,I.otar
'l :oo
Doarness Allowanc. 4i 359/c -33j:'::1
Irixed i\4edicar Aruvrance
10 60'3c;
-t iavelling Arowancc
99 oai)
'ftice
Expenses
4o'oo'
. I r
'Recurring
Expendirure
2t7 6 HARYANA
) r\:^- -- -..,ru|l_rccui..t.g etpcl.tdt-turc
Pcrrol, Orl, I..ubricaritl
Main[enance of Vehicies
Other Charges
'
Grand Total
MAY 16. 2oo? ( vysK. 26, i92e 5AKA.)
ANNEXURE-C
2,00,000
9,25,00c
60.00t;,
6,50.000
r,00.000
_65,09jr01
Say Rs. 65,00.000,,.
HARYANA GOVT. GAZ. (EXTRA). MAY 16, 2007 (VYSK: 26, 1929 SAKA)
‘x
‘ ‘ as
. . A‘NNEXURE—C
Creation of additional posts for Employees State Insurance Health Care Directorate :r Headquarter (Pl
One post of Dircuior in the pay scale of “MOO-20900
One p051 of Deputy Director In ihe pay scale of 14300—18300
One post of Medical Officer In the pay scale of 800013500
One post of Senior \Lcoums Officer in the pay Scale of 8000713500
On: post (if Adminisu‘anve Officer in me pay scale 01’ 6500- H7500
TWO posis 0f Superintendeni: in the pa} scale of (350040500
One post 01 Senior Scale Sienographc: in the pay scuic 01' 5000-wa
Eight posks of Assistants in the pay scaie of 5000-7850
Two 130515 of Junior 3-;aie Srenographcr in the pay scale. 01‘4000‘00130
One 003i 0! Driver in the pay scale ’of 40006000
Ten clérks in the pa) scale £30504on
Four peons in the pay scale of 2550-3200
Total
House Rem
Cm f‘mm,‘
nary .’\iiU\VCll‘lLC
Non Practismg Allmx uncc
-i.
ESl Allowance
Total
Dcarness Allowanc:_ :‘ 359'}
Fixed Medical Alluwance
Travelling Allowance
Office Expenses
4 J.’ Recurring Expenditure
2. Non—reicunmg expcn‘liiiure ‘
Petrol. Oil. Lubricant:
Maintenance of Vehicles
Other Chargesr
Grand Total
2.95.200
2.57.400
1,44,000
1,44,000
1.17.000
234,000 I’
90.000
7.20.000
33.55900
1060,30;
99.00%)
40.000
2.00.000
0.25000
60,000;
6.50.000
1.00.000
65,00,200
Say Rs. 65.00.000/-
T.
5.
v
‘
G.A,Z, aEXl'R-!). MAY 16,2007 ( vYsK. 1929 SA_KA ) 2 t77
ANNEXURE-D
/tioI| of additional posts for Employegs State Insurance Health
rur posls of Civil Surgeons in rhe par ,,,-ate of 14300-tg300
rrrr posrs of l)cDury supcfinrendenrs rn rhe pay scare of 5450_g000
'"|'1\. 1,.,:.r.. r.i .{ssrsrlnl, rr tne Da\ ,iji. ,)l 5OOO-?g50
)r:. pr,-it: ,,i .iunror Scaic ,sicnographer In rhe pay scale of 4000_6000.
iiri |],\rr, oi Dlver rn rhe pe) scaie e.i arj00_600o
.;.r cl.:r i.rs iir.rhi pav scale ot jOji _..90
:re.i Cjass IV rn the pay scaie oi l,.j,J-j200
Total
r!se Rerrt
Care Dircctorate for tield oflices (plan]
r\ L unpe r)satory Allowance
, t)r rclij, rrg Aliowance
I \ilo\^,rnce
.l.otal
r:ness Allowance Ct) 3j9.
ji i\.ledical Allowance
' tiltng .rr-llglynncs
:.c Expenses
i Recurr.ins Expcndiiuie
' i'ion-recurring expenCiiure
r Ori, Lubrictnts
j;eliloc. i)J Vcl.ticlcs
iiJie & -l-r\e:i
: I lhiirg.:s
Grand Total
10.29.600
3,92.400
5 , ti 8,600
?,38,C00
2. S 9.000
6.58,800
' 7 ,34,1()0
39.79,E00
2.3-t
'
900
I,00,000
i.20,000
9,600
. 44,15,300
l.r-r*
I,20,000
60,000
4,O0,c00
12,00,000
60,000
22,00.000
9,60,000
4,00,000
I,12,80,200
.:.:--
Say Rs.1,.t 2,S0,000/_
-_-- I
ANNEXURE—D
“ion of additional posts for Employees State Insurance Health Care Directorate for field offi
Jur posts of Cl\ll Surgeons in the pa; xale of 14300-18300 10.29.600
mr pmrs ml Deputy Supcx'mtcndems N. {ha pay scale of 5450-8000 332.400
nclxc Wm ul‘ Assxsranls ll'l me pd). scale of 50007850 - 5.b8.600
u.” pmz- ,1: .lumur Scale Sicnograpner m {he pay scale of 4000—6000 2.38.000
:.: , 31‘ ‘: Drwer m the pa) scale of 4000-6000 2.881000
.7 :lcna‘in‘whé pay scale of 305$ 7—390 6.58.800
izsn C1055 W m the pa) war: of 3550-3200 ‘ 7,34,400
_ ,
Total 39.79.800
\
:uxc Ram 235,900
:\ {'umpcnsamry Allowance 1.00.000
’
i‘umsnzg Allowance 1.20.000
\Houmce 9,000
Total 44,45,300
M
,IEHCSS Allowance @ 35% 14.34.900
:c.’ Mcdxcal Allowance 1.20.000
:llmg Allowance 60,000
c Expenses
Rscun’ing Expenduure 4.00.000
{ion—recurring expendnure 12,00,000
Oli. Lubrxcams 60.000
:nqncc ml Vcnlclts 22.00000
Ame dz Taxes 9.00.000
"lml'gcs 4.00.000
, N
Grand Total 1,12,80,20
Say Rs.i.12,sd,000/-
HARYANA GOVT. GAZ. (EXTRA). MAY 16. 2007 (VYSK. 26. 1929 SAKA)
HARYANA COVT. GAZ. CErm.a.). MAY 16,2007 (VYSK. 26, 1929 SAKA)
ANNEXTJRE.-X
Schemes to be transferred iiom Health Department to Employees Stete Insurance Health Care Dir€ctorete
on creation of Separate Dmplotebs St.ate IDsurance Cadre (Nou Plan)
Sr,No. Nsme of Scheme Budget Allocatioo
sti
on !.
l.
2.
Working of staff of Deputy Dircctor, ESl-Continuation thererf
Running of 200 bedded ESI Hospital NH-3 Faridabad including
ESI dispensaries attachcd with this Hospital-Continuadon t}|ereof
Running of 50 bcdded ESI Hospital Sector-8 Faridabad irrcluding
ESI Cispensaries attachcd with this tlospital-Continuation !hereof
Running of 80 bedded ESI Hospital at Jagadhari includilg
DSI dispensaries a$ached with this I'Iospiral-Continuation rherecf
Running of ?5 bedded ESI Hospital at Panipat ircluding
ESI dispensaries anached with this Hospital-Coorinuation thereof
Running of 50 bedded ESJrHgruai at Bhiwani-Continuation thereof
Running of I]SI dispensary at Sonepat-Conrinuation thereof
Running of ESI dispensary at Hissar Continuati(rn thereof
Running of ESI dispensary at Bhrwatii^Connnuarion thcreof
Runnrng of ESI dispensary at Panchkula-Clontinuation lhLlreof
Running oi ESI dispensary at Pinjore-Contrnuation thereof
Running of ESI dispensary at Dhulkote-Continuation thcrcof
Running of liSl dispensary at Ambala City-Continuatinn thereof
Running of ESI dispensary at Ambaia Canrt. -Continuatiori thereof
Running of ESI dispensary at Karnal-Continuation thereof
Runuing of ESI dispensary at Sarrralkira-Continuation thereof
R-unning of ESI dispensary at i,u r iii i-Coill;a ! istior ii-rer3of
Running of ESI Cispe.nsary at Murthal-Continuation thercof
Running oi tSI dispensar! at Bahalgarh-Continuation ihereof
Running of iSI dispensary at Rai-Conrinua:ion thercol
Running of ESI dispensary:d!Rohtak-Coirtrnuaiion thereof
Running of ESI dispensary at Bahadurgaft-Continuation thercof
Running of ESi dispensary at Jind-Coniinuation thereof
Running of ES{ dispensary at Hansi-Continuation thereof
Running of ESI dispcnsary ar Khairpur-Continuation thereof
Running of ESi dispcnsary at Gurgaon-Corrinuation thcreof
Running of ESI dispensary ar Rewari-Continuation thereof
Running of ESI disper;sary at Dhatuhera-Continuation thercof
Running of ESI dispensary at Palwal-Continuation thereof
Prcviding Medicines, etc. E^SI Scheme in the SEte-Continuation thereof
'19,62,O00
650,00.000
4,r 0,oo,000
2,7 I,00.000
l,62,00,000
I,20,00.000
I,30,20,000
89.40,O00
77,30,000
i5,40,000
29,40,000
23,10,000
r 6,5 0,000
25,00.000
25,2C,000
9,? 0,000
24,2Q,Agv
l5,80,000
13.90,00c
2 -? ,3 0.000
29,40.000
66,50,000
12,00,000
?. r ,80,000
I I ,5 0,000
1, r 3,00,000
t 9,80.000
3 0,50,000
16,00,000
2, ? 0,00,000
4.
3.
5.
6.
7.
8.
10.
ll.
t2.
13.
lc.
15.
15.
t] .
i8.
19.
24.
2).
22.
23.
24.
25.
76.
21.
28.
29.
30.
I
il
i
Tota! 2E,21,52,000
HARYANA GOVT, GAZ. (EXTRA). MAY 16, 2007 (VYSK. 26, 1929 SAKA) V
ANNEXURE—X
Schemes to be transferred from Health Department to Employees State Insurance Health Care Directorate. .
on creation of Separate Employees State Insurance Cadre (Non Plan) ‘ .
S
Sr.No. Name of Scheme Budget Allocation 00X:
1. Working of staff of Deputy Director. ESI—Continuation thereof 79,62,000 -'
2. Running of 200 bedded ESI Hospital NH-3 Faridabad including ——
ESI dispensaries attached with this Hospital~Continuatjon thereof 6,50,00,000 l
3, Running of 50 bedded 1351 Hospital Sector»8 Fan'dabad including
ESI dispensaries attached With this Hospital—Continuation thereof 4,10,00,000
4. Running of 80 bedded ESI Hospital at Jagadhari including ‘
E31 dispensaries attached with this Hospital—Continuation thereof 2,71,00,000
5. Running of 75 bedded ESI Hospital at Panipat including
ESI dispensaries attached with this Hospital-Continuation thereof 1,82,00,000
6. Running of 50 bedded Wail at Bhiwani-Continuation thereof 1,20,00,000
7 Running of F91 dispensary at Sonepat-Conlinuation thereof 1,30,20,000
8. Running of ESI dispensary at HissaerOntinuation thereof 89.40000
9. Running of 1351 dispensary at Bhéwani-Conunuation thereof 77,30,000
10. Running of ESI dispensary at PanchkulaContinuation thereof 15,40,000
11. Running of E31 dispensary at Pinjore-Continuation thereof 29,40,000
12. Running of £51 dispensary at Dhulkote—Continuation thereof 23,10,000
13. Running or E51 dispensary at Amhala City-Continuation thereof 1650000
14. Running of E5] dispensary at Amhala Cantt.-Continuation thereof 25,00,000
15. Running of ESl dispensary at Karnal—Continualion thereof 25,20,000
16 Running of E3] dispensary at Samalkha-Continuation thereof 9,70,000
17. Running of E31 dispensary at iiundii-Contim: ' enf 24,20,000 3
18. Running of ESI dispensary at Murthal-Continuation thereof 15,80,000
19. Running of £31 dispensary at Bahalgarh»ContinuaIion thereof 13.90000
20. Running of 1:51 dispensary at Rat-Continuation thereof 23.30.000
2!. Running of ESI dispensarwRemark—Continuation thereof 29.40.1700
22. Running ofVESI dispensary at Bahadurgarh-Continuaiion thereof 66,50,000
23, Running of ESI dispensary at find—Continuation thereof 12,00,000
24. Running of 1351 dispensary at Hansr-Continuation thereof 21,80,000
25. Running of 551 dispensary at Khairpur-Continuation thereof 11,50,000
26. Running of 1581 dispensary at Gurgaon—Continuation thereof 1,13,00,000 _
27. Running of ESI dispensary at Rewari-Continuation thereof 19,80,000 1
28. Running of BS] dispensary at DharuheraContinuation thereof 30,50,000
29. Running of ESI dispensary at Palwal—Continuation thereof 16,00,000
30. Providing Medicines, etc. 531 Scheme in the State-Continuation thereof 2,70,00,000
Total 28,21,52,000
sanyeN,q cow. caz_ @xrRa.), vay ro, zoou (vysK, zo, 1929 SAKA) 2t79
ANNEXURE-Y
'hcnles to be transferred i.om I_i.
't
creatron orseparab Em;il l:,:ffi:::#lffi state Insurance Heartb csn Direcrorcie
Sr. No.
Name of Schemi
1. Providing diet, medicines anc
numberofpersons
I reimbursement char"ges to increased
Budget A[ocerfoi
3.
4.
5.
6.
7.
8.
9.
t0.
11.
12.
13.
14.
2. Purchase of Machrne,rl, & Equrpment and annual maintenance ofexisting medical equrp. rents
Running of ESI dispensary at Roz-Ka-Meo-Concinuation
thcreof
Running of ESI dispensary at Bawal_Continuation
thereof
;:;l- "r
ESr dispensary ar carhi Botoy Chowk Rewari-Contiouarion
Conrinuation of sraft . i ESI Hospital Bhivr'ani
Running of ESI dispensary at Manesar-Conrinuation thereof
Running of ESI dispensary at Sampla_Contjnuation
thcrcof
Strengthening of Ambu lance servi,
opening of Mobire o,r*r.*",
'99'w'th staff
Provision of wages cl Out sourcing staff
rrovrsron of speciarisrs and supporrrng shff according to ESIC norms
Opening of .{vurvedic ESI dispensary st Curgaon
l4,5l,96,OOO
94,24,00Q
9,60,000
9,60,000
1o,60,000
8,00,000
10,00,000
I I,00,000
32,00,000
6,00,000
8,00,000
24,00,000
4,00,000
26,00,000
(96) Srare Share Revolving Fund I___- lor Insured persons-l/g State Sharc
Totsl
t7,07,00,000
42722-{.s _H.C.P
, Chd.
ANN EXURE—Y
homes to be transferred 130m 1i filth Department to Employees State Insurance Heal!
I
I creation of Separate Employees State W“ Cadre (Plan)
HARYANA GOVT. GAZ. (EXTRA). MAY 16, 2007 (VYSK. 26. 1929 SAKA)
2179
11 Care Directorate
Sr.No. Name of Scheme
Budge! Allocation
number of persons 14.51.96.000
2. Purchase of Machinery & Equipment and annual maintenance of
exrsling medical equiputents 94,24,000
3 'Running of E31 dispensary at Roz-Ka-Meo»Continuation thereof 9.60.000
4. Running of E31 dispensary at BawaI—Continuation thereof 9.60.000
5. Running of €51 dispensary a! Garhi Boloy Chowk Rewari—Continualion
thereof 10,60,000
6. Continuation of staff 4 I' 1351 Hospital Bhiwani 8.00.000
7. Running of E8! dispensary at Manesar~Continualion thereof 10,00,000
! 8. Running of E51 dispensary at Sampla—Continuation thereof 11,00,000
‘1 9. Strengthening ofAmbulance servicgstith staff 32.00.000
10. Opening of Mobile dispensaries 8.00.000
I 11, Provision of wages c‘!‘ Out sourcing staff 8.00.000
12. Provision of specialists and supporting staff according to ESIC norms 24,00,000
13. Opening of Ayurvedic ESI dispensary at Gurgaon 4.00.000
14. (96) Stare Share Revolving Fund for Insured Persons-U8 Slate Share 26,00,000
Total 17.07.00.000
\ 42722-—CS.—H.G.P.. Chd,
N‘ W x 77‘ ‘\