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  2. Acts
  3. Gujarat
  4. T

Gujarat Acts Starting With T

Gujarat act 003 of 1875 : The Tolls on Roads and Bridges Act, 1875
State: Gujarat Date: 28 Dec 1875 Department: Roads and Buildings Department
Gujarat act 007 of 1962 : Trade Unions (Gujarat Amendment) Act, 1961
State: Gujarat
gujarat act 022 of 2001 : Tax on Entry of Specified Goods into Local Areas Act, 2001
State: Gujarat
gujarat act 008 of 2002 : Tax on Sale of Electricity (Repeal) Act, 2002
State: Gujarat
gujarat act 017 of 2006 : Tax on Luxury Commodities (Repeal) Act, 2006
State: Gujarat
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