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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Gujarat
R
Gujarat Acts Starting With R
Gujarat act 016 of 1908 : The Registraion Act, 1908
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 064 of 1950 : The Road Transport Corporation Act 1950
State:
Gujarat
Department:
Ports and Transport Department
Ministry:
Ministry of Govt of Maharashtra
gujarat act 023 of 2001 : Regularisation of Unauthorised Development Act, 2001
State:
Gujarat
gujarat act 002 of 2006 : Repealing Act, 2006
State:
Gujarat
Gujarat act 014 of 2009 : The Raksha Shakti University Act, 2009.
State:
Gujarat
Date:
31 Jul 2009
Department:
Home Department
Gujarat act 016 of 2013 : The RCPS Act,2013
State:
Gujarat
Date:
15 Apr 2013
Department:
General Administration Department
Ministry:
Ministry of Law Department
Gujarat act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State:
Gujarat
Date:
27 Dec 2016
Department:
Social Justice and Empowerment Department
Gujarat act 004 of 2020 : The Registration (Gujarat Amendment) Act, 2018
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
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