Repealing Act, 2006
GUJARAT ACT 002 OF 2006
02 March, 2006
An Act to repeal certain Acts.
Whereas, it is expedient to repeal certain obsolete Acts;
It is hereby enacted in the Fifty-seventh year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Gujarat Repealing Act, 2006.
Section 2. Repeal of certain Acts
The Acts specified in the Schedule are hereby repealed.
(See section 2)
| Sr. No. |
Short title of the Act |
Year |
No. |
| 1 |
The Act for Avoiding Wagers (Amendment) Act, 1865. |
1865 |
Bom. III |
| 2. |
The Bombay Race-courses Licensing Act, 1912. |
1912 |
Bom. III |
| 3. |
The Bombay Abolition of Whipping Act, 1957. |
1957 |
Bom. XXXIX |