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Acts
Daman and Diu
A
Daman and Diu Acts Starting With A
Daman and Diu act 054 of 1959 : The Arms Act 1959
State:
Daman and Diu
Date:
23 Dec 1959
Department:
Department of Police Department, Daman.
Daman and Diu act 7 of 1964 : The Agricultural Tenancy Act, 1964 and Rules, 1965
State:
Daman and Diu
Date:
15 Dec 1964
Department:
Department of Agriculture Department, Daman
Daman and Diu act 001 of 1971 : The Abolition of Proprietorship of Lands in Diu
State:
Daman and Diu
Date:
15 Oct 2015
Department:
Department of Block Development Office, Daman.
Daman and Diu act 001 of 1996 : The Amendments proposed in the Persons with Disabilities Act, 1995
State:
Daman and Diu
Date:
4 Sep 2009
Department:
Department of Social Welfare Department, Daman
Daman and Diu act 062 of 1998 : The ANIMAL IMPROVEMENT ACT
State:
Daman and Diu
Date:
21 Nov 2003
Department:
Department of Veterinary Department, Daman
Daman and Diu act 020 of 2013 : The Act NFSA act No. 20 of 2013
State:
Daman and Diu
Date:
1 Nov 2013
Department:
Department of Civil Supply Department, Collectorate, Daman
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