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Acts
Chandigarh
W
Chandigarh Acts Starting With W
Chandigarh act 045 of 1955 : The WORKING JOURNALIST AND-OTHER NEWS PAPER EMPLOYEES(CONDITIONS OF SERVICE) AND MISCELLANEOUS PROVISIONS ACT, 19551
State:
Chandigarh
Date:
20 Dec 1955
Department:
Labour Department
Ministry:
Ministry of FINANCE
Chandigarh act 6 of 1974 : The WATER (PREVENTION AND CONTROL OF POLLUTION) ACT, 1974
State:
Chandigarh
Date:
22 Mar 1974
Department:
Department of Chandigarh Pollution Control Committee
Ministry:
Ministry of HOME
Chandigarh act 014 of 1976 : The WEIGHTS AND MEASURES ACT 1976
State:
Chandigarh
Department:
Police Department
Chandigarh act 016 of 2003 : The Wildlife Protection Amendment Act, 2002
State:
Chandigarh
Date:
17 Jan 2003
Department:
Department of Forest and Wildlife
Chandigarh act 021 of 2005 : The WEAPONS OF MASS DESTRUCTION AND THEIR DELIVERY SYSTEMS (PROHIBITION OF UNLAWFUL ACTIVITIES) ACT, 2005
State:
Chandigarh
Department:
Police Department
Chandigarh act 039 of 2006 : The Wildlife Protection Amendment Act, 2006
State:
Chandigarh
Date:
3 Sep 2006
Department:
Department of Forest and Wildlife
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