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Acts
Chandigarh
E
Chandigarh Acts Starting With E
Chandigarh act 004 of 1884 : The EXPLOSIVES ACT, 1884
State:
Chandigarh
Department:
Police Department
Chandigarh act 003 of 1897 : The EPIDEMIC DISEASES ACT, 1897
State:
Chandigarh
Date:
4 Feb 1897
Department:
Department of Government Medical College & Hospital Chandigarh-32
Chandigarh act 006 of 1908 : The EXPLOSIVE SUBSTANCES ACT, 1908
State:
Chandigarh
Department:
Police Department
Chandigarh act 008 of 1923 : The EMPLOYEE'S(Workmen) COMPENSATION ACT,1923
State:
Chandigarh
Date:
5 Mar 1923
Department:
Labour Department
Chandigarh act 015 of 1947 : The EAST PUNJAB MOVABLE PROPERTY (REQUISITIONING) ACT, 1947
State:
Chandigarh
Date:
13 Dec 1947
Department:
Department of Deputy Commissioner
Chandigarh act 016 of 1947 : The East Punjab Extension of Limitation Act, 1947
State:
Chandigarh
Date:
16 Dec 1947
Department:
Department of Law & Prosecution Department Chandigarh Administration
Chandigarh act 012 of 1947 : The East Punjab Police (Protection of Railways) Act
State:
Chandigarh
Date:
13 Dec 1947
Department:
Police Department
Chandigarh act 008 of 1947 : The East Punjab Home Guards Act, 1947
State:
Chandigarh
Date:
8 Dec 1947
Department:
Police Department
Chandigarh act 013 of 1947 : The EAST PUNJAB ESSENTIAL SERVICES (MAINTENANCE) ACT, 1947
State:
Chandigarh
Date:
13 Dec 1947
Department:
Home Department
Chandigarh act 007 of 1947 : The EAST PUNJAB UNIVERSITY ACT, 1947
State:
Chandigarh
Date:
1 Dec 1947
Department:
Department of Education Department (colleges)
Chandigarh act 009 of 1947 : The EAST PUNJAB LOCAL AUTHORITIES (RESTRICTION OF FUNCTIONS) ACT, 1947,
State:
Chandigarh
Date:
8 Dec 1947
Department:
Department of Municipal Corporation
Chandigarh act 034 of 1948 : The EMPLOYEES STATE INSURANCE ACT, 1948
State:
Chandigarh
Date:
19 Apr 1948
Department:
Department of Chandigarh Transport Undertaking
Chandigarh act 023 of 1948 : The EAST PUNJAB COTTON (STATISTICS) ACT, 1948
State:
Chandigarh
Date:
12 Apr 1943
Department:
Department of Industries
Chandigarh act 016 of 1948 : The EAST PUNJAB (REMOVAL OF RELIGIOUS AND SOCIAL DISABILITIES) ACT, 1948
State:
Chandigarh
Date:
10 Apr 1948
Department:
Department of Social Welfare
Chandigarh act 007 of 1948 : The East Punjab Refugees (Registration of Claims) Act, 1948
State:
Chandigarh
Date:
3 Apr 1948
Department:
Department of Estate Office
Chandigarh act 047 of 1948 : The EAST PUNJAB LIVESTOCK AND BIRDS CONTAGIOUS DISEASES ACT, 1948
State:
Chandigarh
Date:
20 Nov 1948
Department:
Department of Director Health & Family Welfare-cum-mission, National Health Mission
Chandigarh act 022 of 1948 : The EAST PUNJAB WAR AWARDS ACT, 1948
State:
Chandigarh
Date:
10 Apr 1948
Department:
Department of Zila Parishad
Chandigarh act 024 of 1948 : The EAST PUNJAB ENUMERATION OF DWELLINGS ACT, 1948
State:
Chandigarh
Date:
12 Apr 1948
Department:
Department of Chandigarh Housing Board
Chandigarh act 012 of 1948 : The East Punjab Refugees ( Registration of Land Claims) Act 1948
State:
Chandigarh
Date:
1 Apr 1948
Department:
Department of Estate Office
Chandigarh act 050 of 1948 : The EAST PUNJAB HOLDINGS (CONSOLIDATION AND PREVENTION OF FRAGMENTATION) ACT, 1948
State:
Chandigarh
Date:
14 Dec 1948
Department:
Land Acquisition Department
Chandigarh act 020 of 1948 : The EAST PUNJAB FACTORIES (CONTROL OF DISMANTLING) ACT, 1948
State:
Chandigarh
Date:
10 Apr 1948
Department:
Department of Industries
Chandigarh act 013 of 1948 : The EAST PUNJAB (EXCHANGE OF PRISONERS) ACT, 1948
State:
Chandigarh
Date:
5 Apr 1948
Department:
Police Department
Chandigarh act 011 of 1948 : The EAST PUNJAB MOLASSES (CONTROL) ACT, 1948
State:
Chandigarh
Date:
3 Apr 1948
Department:
Police Department
Chandigarh act 015 of 1949 : The EAST PUNJAB CONSERVATION OF MANURE ACT, 1949
State:
Chandigarh
Date:
29 Oct 1949
Department:
Department of Agriculture
Chandigarh act 011 of 1949 : The EAST PUNJAB TRACTOR CULTIVATION (RECOVERY OF CHARGES) ACT, 1949
State:
Chandigarh
Date:
18 Apr 1949
Department:
Department of Agriculture
Chandigarh act 002 of 1949 : The East Punjab conservation of firewood supplies act, 1949
State:
Chandigarh
Date:
25 Mar 1949
Department:
Department of Deputy Commissioner
Chandigarh act 038 of 1949 : The East Punjab Utilisation of Lands Act, 1949
State:
Chandigarh
Date:
26 Nov 1949
Department:
Department of Estate Office
Chandigarh act 001 of 1949 : The East Punjab control of Bricks Supplies Act, 1949
State:
Chandigarh
Date:
25 Mar 1949
Department:
Department of Deputy Commissioner
Chandigarh act 004 of 1949 : The EAST PUNJAB AGRICULTURAL PESTS, DISEASES AND NOXIOUS WEEDS ACT, 1949
State:
Chandigarh
Date:
25 Mar 1949
Department:
Department of Agriculture
Chandigarh act 034 of 1949 : The EAST PUNJAB DISPLACED PERSONS (LAND RESETTLEMENT) ACT, 1949
State:
Chandigarh
Date:
19 Nov 1949
Department:
Department of Estate Office
Chandigarh act 019 of 1949 : The EAST PUNJAB IMPROVED SEEDS AND SEEDLINGS ACT, 1949
State:
Chandigarh
Date:
29 Oct 1949
Department:
Department of Agriculture
Chandigarh act 039 of 1949 : The East Punjab Children Act, 1949
State:
Chandigarh
Date:
12 Dec 1949
Department:
Department of Model Jail Department Chandigarh
Chandigarh act 019 of 1952 : The EMPLOYEES PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS
State:
Chandigarh
Department:
Department of Chandigarh Transport Undertaking
Chandigarh act 010 of 1955 : The ESSENTIAL COMMODITIES ACT, 1955
State:
Chandigarh
Date:
1 Apr 1955
Department:
Police Department
Chandigarh act 025 of 1976 : The EQUAL REMUNERATION ACT, 1976
State:
Chandigarh
Date:
11 Feb 1976
Department:
Labour Department
Chandigarh act 018 of 1981 : The Essential Commodities (Special Provisions) Act, 1981
State:
Chandigarh
Department:
Police Department
Chandigarh act 29 of 1986 : The ENVIRONMENT (PROTECTION) ACT, 1986
State:
Chandigarh
Date:
22 May 1986
Department:
Department of Environment
Chandigarh act 029 of 1986 : The Environment Protection Act ,1986
State:
Chandigarh
Date:
23 May 1986
Department:
Department of Forest and Wildlife
Chandigarh act 036 of 2003 : The ELECTRICITY ACT, 2003
State:
Chandigarh
Date:
26 May 2003
Department:
Police Department
Ministry:
Ministry of HOME
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