Bihar Acts Starting With E

Bihar act 006 of 1908 : The Explosive Substances Act, 1908
State: Bihar Date: 8 Jun 1908 Department: HOME DEPARTMENT
Bihar act 008 of 1923 : The EMPLOYEE’S COMPENSATION ACT, 1923
State: Bihar Date: 5 Mar 1923 Department: Labour Resources Department
Bihar act 054 of 1948 : The ELECTRICITY (SUPPLY) ACT, 1948
State: Bihar Date: 10 Sep 1948 Department: ENERGY DEPARTMENT
Bihar act 034 of 1948 : The EMPLOYEES’ STATE INSURANCE ACT, 1948
State: Bihar Date: 19 Apr 1948 Department: Labour Resources Department
Bihar act 019 of 1952 : The EMPLOYEES’ PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS ACT, 1952
State: Bihar Date: 4 Mar 1952 Department: Labour Resources Department
Bihar act 031 of 1959 : The EMPLOYMENT EXCHANGES (COMPULSORY NOTIFICATION OF VACANCIES)
State: Bihar Date: 2 Sep 1959 Department: Labour Resources Department
Bihar act 025 of 1976 : The EQUAL REMUNERATION ACT, 1976
State: Bihar Date: 11 Feb 1976 Department: Labour Resources Department
Bihar act 014 of 1998 : The ELECTRICITY REGULATORY COMMISSIONS ACT, 1998
State: Bihar Date: 25 Apr 1998 Department: ENERGY DEPARTMENT
Bihar act 036 of 2003 : The ELECTRICITY ACT, 2003
State: Bihar Date: 26 May 2003 Department: ENERGY DEPARTMENT
Bihar act 010281 of 2005 : The Enacted under ARTICLE 162 of THE INDIAN CONSTITUTION
State: Bihar Date: 31 Dec 2005 Department: HEALTH DEPARTMENT
Bihar act 0271 of 2011 : The Enacted under ARTICLE 309 of THE INDIAN CONSTITUTION
State: Bihar Date: 7 Jun 2011 Department: HEALTH DEPARTMENT
Bihar act 01041 of 2024 : The Export Promotion Policy, 2024
State: Bihar Date: 16 Mar 2024 Department: Industry Department