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Home
Acts
Bihar
C
Bihar Acts Starting With C
Bihar act 007 of 1870 : The COURT-FEES ACT, 1870
State:
Bihar
Date:
11 Mar 1870
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 006 of 1908 : The Chota Nagpur Tenancy Act, 1908
State:
Bihar
Date:
11 Nov 1908
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 001 of 1929 : The Chota Nagpur Tenure-Holder s Rent Account Act, 1929
State:
Bihar
Date:
18 May 1929
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 01956 of 1956 : The Companies Act
State:
Bihar
Date:
2 Apr 1965
Department:
EDUCATION DEPARTMENT
Bihar act 037 of 1970 : The Contract Labour (Regulation and Abolition) Act, 1970
State:
Bihar
Date:
5 Sep 1970
Department:
Labour Resources Department
Bihar act 061 of 1986 : The CHILD AND ADOLESCENT (PROHIBITION AND REGULATION) ACT, 1986
State:
Bihar
Date:
23 Dec 1986
Department:
Labour Resources Department
Bihar act 004 of 2006 : The Commissions for Protection of Child Rights Act, 2005
State:
Bihar
Date:
20 Jan 2006
Department:
SOCIAL WELFARE DEPARTMENT
Bihar act 049 of 2007 : The Carriage by Road Act, 2007
State:
Bihar
Date:
29 Sep 2007
Department:
TRANSPORT DEPARTMENT
Bihar act 032 of 2008 : Court Fees (Bihar Amendment) Act, 2008
State:
Bihar
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 013 of 2010 : The COURT FEES (BIHAR AMENDMENT) ACT, 2010
State:
Bihar
Date:
16 Apr 2010
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 008 of 2012 : Chanakya National Law University (Amendment) Act, 2012
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 035 of 2016 : The CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT ACT, 2016
State:
Bihar
Date:
29 Jul 2016
Department:
Labour Resources Department
Bihar act 017 of 2020 : The CONTRACT LABOUR (REGULATION AND ABOLITION) (BIHAR AMENDMENT) ACT, 2020
State:
Bihar
Department:
LABOUR RESOURCES DEPARTMENT
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