All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Assam
M
Assam Acts Starting With M
assam act 015 of 1958 : Ministers' and Deputy Ministers' Salaries and Allowances Act, 1958
State:
Assam
Assam act 012 of 1964 : The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1963
State:
Assam
Date:
2 Jun 1964
Department:
Health and Family Welfare Department
Assam act 019 of 1964 : The MINIMUM WAGES (ASSAM AMENDMENT) ACT, 1964
State:
Assam
Date:
11 Aug 1964
Department:
Labour and Welfare Department
Assam act 006 of 1968 : The MOTOR VEHICLES (ASSAM AMENDMENT) ACT, 1968
State:
Assam
Date:
26 Apr 1969
Department:
Transport Department
Assam act 006 of 1969 : The Motor Vehicles (Assam Amendment) Act, 1968
State:
Assam
Date:
26 Apr 1969
Department:
Transport Department
Ministry:
Ministry of Labour and Employment
Assam act 002 of 1984 : The MATERNITY BENEFIT (ASSAM AMENDMENT) ACT, 1983
State:
Assam
Date:
26 Dec 1984
Department:
Health and Family Welfare Department
Assam act 026 of 1995 : The Missing Autonomous Council Act, 1995
State:
Assam
Date:
27 Oct 1995
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 007 of 2006 : The Majuli Cultural Landscape Region Act, 2006
State:
Assam
Date:
25 Jul 2006
Department:
Cultural Affairs Department
Assam act 006 of 2008 : The Mising Autonomous Council (Amendment) Act, 2008
State:
Assam
Date:
3 Apr 2008
Department:
Hill Areas Department
Ministry:
Ministry of Labour and Employment
Assam act 19 of 2013 : The MAHAPURUSHA SRIMANTA SANKARADEVA VISWAVIDYALAYA ACT, 2013
State:
Assam
Date:
7 Aug 2013
Department:
Department of Higher Education Department
Assam act 019 of 2013 : The MAHAPURUSHA SRIMANTA SANKARADEVA VISWAVIDYALAYA ACT, 2013
State:
Assam
Date:
14 Jun 2013
Department:
Higher Education Department
Assam act 035 of 2017 : The MADHABDEV UNIVERSITY ACT, 2017
State:
Assam
Date:
30 Oct 2017
Department:
Higher Education Department
Assam act 037 of 2017 : The MAJULI UNIIVERSITY OF CULTURE ACT, 2017
State:
Assam
Date:
30 Oct 2017
Department:
Higher Education Department
Assam act 026 of 2020 : The Moran Autonomous Council Act, 2020
State:
Assam
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 024 of 2020 : The Matak Autonomous Council Act, 2020
State:
Assam
Department:
Welfare of Plain Tribes and Backward Classes Department
×