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Acts
Andhra Pradesh
S
Andhra Pradesh Acts Starting With S
Andhra Pradesh act 016 of 1983 : The SRI PADMAVATHI 1MAHILA VISWA VIDYALAYAM (WOMEN S UNIVERSITY) ACT, 1983.
State:
Andhra Pradesh
Department:
Higher Education Department
andhra pradesh act 004 of 1988 : Sports Authorities Act, 1988
State:
Andhra Pradesh
andhra pradesh act 016 of 1988 : State Council of Higher Education Act, 1988
State:
Andhra Pradesh
andhra pradesh act 020 of 1988 : Shops and Establishments Act, 1988
State:
Andhra Pradesh
andhra pradesh act 009 of 1989 : State Audit Act, 1989
State:
Andhra Pradesh
andhra pradesh act 025 of 1991 : Special Protection Force Act, 1991
State:
Andhra Pradesh
andhra pradesh act 016 of 1993 : Scheduled Castes Scheduled Tribes and Backward Classes Regulation of Issue of Community Certificates Act, 1993
State:
Andhra Pradesh
andhra pradesh act 014 of 1994 : Single Window Co-operative Credit Structure at State Level Act, 1994
State:
Andhra Pradesh
andhra pradesh act 014 of 1995 : Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995
State:
Andhra Pradesh
andhra pradesh act 012 of 1995 : Sri Venkateswara Institute of Medical Science University Act, 1995
State:
Andhra Pradesh
andhra pradesh act 013 of 1998 : School Education (Community Participation) Act, 1998
State:
Andhra Pradesh
andhra pradesh act 031 of 1998 : State Minorities Commission Act, 1998
State:
Andhra Pradesh
andhra pradesh act 041 of 2001 : Sales Tax (Settlement of Disputes) Act, 2001
State:
Andhra Pradesh
andhra pradesh act 035 of 2001 : Societies Registration Act, 2001
State:
Andhra Pradesh
andhra pradesh act 009 of 2003 : State Commission for Scheduled Castes and Scheduled Tribes Act, 2003
State:
Andhra Pradesh
Andhra Pradesh act 018 of 2005 : The Sri Venkateswara Veterinary University, Act, 2005
State:
Andhra Pradesh
Department:
Animal Husbandry & Dairy Development & Fisheries Department
Ministry:
Ministry of Industries
Andhra Pradesh act 029 of 2006 : The Sri Venkateswara Vedic University Act, 2006.
State:
Andhra Pradesh
Date:
15 Jul 2006
Department:
Higher Education Department
Andhra Pradesh act 15 of 2015 : The Sri Venkateswara Veterinary University (Amendment) Act, 2015.
State:
Andhra Pradesh
Date:
7 Oct 2015
Department:
Department of Animal Husbandry & Dairy Development & Fisheries Department
Ministry:
Ministry of Home
Andhra Pradesh act 002 of 2019 : The Sri Venkateswara Institute of Medical Sciences University (Amendment) Act, 2019.
State:
Andhra Pradesh
Date:
17 Feb 2019
Department:
Law Department
Ministry:
Ministry of Law
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