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Acts
Andhra Pradesh
C
Andhra Pradesh Acts Starting With C
andhra pradesh act 007 of 1964 : Cooperative Societies Act, 1964
State:
Andhra Pradesh
andhra pradesh act 026 of 1986 : Commissionerate of Higher Education Act, 1986
State:
Andhra Pradesh
andhra pradesh act 020 of 1993 : Commission for Backward Classes Act, 1993
State:
Andhra Pradesh
andhra pradesh act 003 of 1995 : Co-operative Societies, (Temporary Provisions) Act, 1995
State:
Andhra Pradesh
andhra pradesh act 017 of 2001 : College Service Commission (Repeal) Act, 2001
State:
Andhra Pradesh
Andhra pradesh act 010 of 2003 : Contract Labour (Regulation and Abolition) (Andhra Pradesh Amendment) Act, 2003
State:
Andhra Pradesh
Andhra Pradesh act 019 of 2008 : The Commission for Development of Backward Areas of Andhra Pradesh Act, 2008
State:
Andhra Pradesh
Department:
B.C. Welfare Department
Andhra Pradesh act 021 of 2015 : The Contract Labour (Regulation and Abolition) (Andhra Pradesh Amendment) Act, 2015.
State:
Andhra Pradesh
Date:
2 Dec 2015
Department:
Labour Employment Training & Factories Department
Andhra Pradesh act 013 of 2020 : The Cluster University, (Kurnool) Act, 2019
State:
Andhra Pradesh
Department:
Higher Education Department
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