ITEM NO.119 COURT NO.7 SECTION III-A
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 5380-5382/2015
PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. Appellant(s)
VERSUS
SRI SHOBHAN PAL SINGH AND ANR ETC. Respondent(s)
(IA No. 45555/2022 – CLARIFICATION/DIRECTION; IA No. 45540/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT; IA No. 45533/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; IA No. 45548/2022 - STAY APPLICATION) Date : 03-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Tushar Bakshi, AOR For Respondent(s) Ms. Sharmila Upadhyay, AOR Mr. Param Mishra, Adv. Mr. Rajesh Sharma, Adv. Mr. D M Nargolkar, Sr. Adv. Mr. H S Sharma, Adv. Ms. Nidhi Agarwal, Adv. Mr. Pankaj Sharma, Adv. Mr. Neeraj Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R
Learned counsel appearing for the appellant states that he
will have discussions with the learned Senior Counsel appearing for
the respondent for amicable dissolving the dispute, therefore,
time is sought of one week.
List on 10.08.2023.
(INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)
- 2023-08-09T16:11:33+0530
 - Indu Marwah
 
						
					
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