Citation Codes Equivalent Citations citation codes Case Number Writ Petition ASDB-LD-VC-89 of 2020 Disposition dismissed Attorney(S) Ms. Yashasvita Apte, a/w Mr. Sujay Mukherji, i/b. Mr. Harshad Bhadbhade, Ms. M.P. Thakur, AGP, -State. Judges R. I. CHAGLA, J. SHRI. UJJAL BHUYAN Acts ARTICLE 226 CONSTITUTION OF INDIA MEDICAL TERMINATION OF PREGNANCY ACT 1971 SECTION 2 INDIAN MEDICAL COUNCIL ACT 1956 provisions of clause (d) of section 2 provisions of this Act. (2) Subject to the provisions of sub-section (4), provisions of sub-section (2) of section 3 Sections 3 and 5 of the Medical Termination of Pregnancy Act, 1971 (hereinafter referred to as the said Act). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account