Citation Codes Equivalent Citations citation codes Case Number Adhoc no. WP-LD-VC-33 of 2020 and Writ Petition (Stamp) no. of Judges SURESH CHANDRAKANT GUPTE Acts Maharashtra Termination of Pregnancy Rules, 2003 Section 376(2)(i), 506 and 507 of IPC and under Sections 4, 8 and 10 of POSCO Act and 3(1)(w)(iii)(2), 3(v) 3(2) (VA) SCST Act Sections 3 and 5 of Medical Termination of Pregnancy Act, 1971. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account