Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 646 of 2014 Attorney(S) For Appellant - M/s. Ramesh Agarwal, Ruchi Rajgarhia, B.K Patro For Respondent - Mr. D.K Mishra (Addl. Govt. Advocate) Judges Vinod Prasad S.K Sahoo, JJ. Acts Section 376(2)(f) of Indian Penal Code and Section 4 of the Protection of Children from Sexual Offences Act, 2012 (hereafter for short POCSO Act) Section 376(2)(i) of Indian Penal Code read with Section 4 of POCSO Act sections i.e, section 354 IPC and section 8 of POCSO Act section 8 of POCSO Act.Section 42 of the POCSO Act section 354 IPC read with section 8 of POCSO Act. section 376(2)(i) IPC and section 4 of POCSO Act section 376(2)(i) of Indian Penal Code Section 376(2)(f) read with Section 4 Section 376(2)(f) Indian Penal Code SECTION 118 EVIDENCE ACT SECTION 6 EVIDENCE ACT section 2(d) of the POCSO Act section 391 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account