Citation Codes Equivalent Citations citation codes Case Number W.P.No.13725 of 2006 Attorney(S) For the Appellant: L. Chandrakumar, Advocate. For the Respondent: Mrs. Lita Srinivasan, Government Advocate. Judges Hon'ble Thiru.Justice D. Hariparanthaman Acts Rule 3 (b) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account