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Acts
West Bengal
U
West Bengal Acts Starting With U
west bengal act 029 of 1948 : Undesirable Advertisements (Control) Act, 1948
State:
West Bengal
West Bengal act 030 of 1951 : University of Calcutta (Matriculation Examination) Act, 1951
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1982 : Upendra Nath Mukherjee Memorial Hospital Acquisition Act, 1982
State:
West Bengal
Department:
Law Department
West Bengal act 020 of 2000 : The Uttar Banga Krishi Viswavidyalaya Act, 2000
State:
West Bengal
Date:
22 Aug 2000
Department:
Law Department
West Bengal act 025 of 2014 : The University Of Engineering And Management, Kolkata, Act, 2014
State:
West Bengal
Date:
21 Jan 2015
Department:
Law Department
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