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Acts
West Bengal
R
West Bengal Acts Starting With R
west bengal act 004 of 1867 : Rent (Appeals) Act, 1867
State:
West Bengal
west bengal act 008 of 1879 : Rent Settlement Act, 1879
State:
West Bengal
west bengal act 008 of 1932 : Rhinoceros Preservation Act, 1932
State:
West Bengal
west bengal act 025 of 1948 : Raw Jute Futures Act, 1948
State:
West Bengal
West Bengal act 016 of 1951 : The rehabilitation of displaced persons and eviction of persons in unauthorised occupation of land act, 1951
State:
West Bengal
Date:
9 Jun 1951
Department:
Law Department
West Bengal act 006 of 1951 : The Raw Jute ( Central Jute Board And Miscellaneous Provisions ) Act, 1951
State:
West Bengal
Date:
21 Mar 1951
Department:
Law Department
West Bengal act 041 of 1951 : The Rajghat Samadhi Act, 1951 (Bengali Version)(Central Act)
State:
West Bengal
Date:
23 Apr 2025
Department:
Law Department
West bengal act 015 of 1952 : Raw Jute (Central Jute Board and Miscellaneous Provisions) Repealing Act, 1952
State:
West Bengal
West Bengal act 009 of 1952 : The Rampurhat And Bolpur Municipal Commissioners ( Extension Of Terms ) Act, 1952
State:
West Bengal
Date:
28 Jul 1952
Department:
Law Department
West Bengal act 008 of 1958 : R.G. Kar Medical College and Hospital Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 029 of 1961 : The Rabindra Bharati Act, 1961
State:
West Bengal
Date:
10 Jan 1962
Department:
Law Department
West Bengal act 009 of 1964 : Rehabilitation of Displaced Persons and Eviction of Persons in Unauthorised Occupation of Land (Continuance of Provisions) Act, 1964
State:
West Bengal
Department:
Law Department
West Bengal act 043 of 1975 : The Rabindra Bharati ( Temporary Supersession ) Act, 1975
State:
West Bengal
Date:
5 Jan 1976
Department:
Law Department
West Bengal act 053 of 1980 : The Rabindra Cultural Institutions ( Taking Over Of Management ) Act, 1980
State:
West Bengal
Date:
5 Feb 1980
Department:
Law Department
West bengal act 053 of 1980 : Rabindra Cultural Institutions (Taking Over of Management) Act, 1980
State:
West Bengal
Department:
Department of Law Department
West Bengal act 036 of 1981 : Rabindra Bharati Act, 1981
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1982 : Ramrikdas Haralalka Hospital Acquisition Act, 1982
State:
West Bengal
Department:
Law Department
West Bengal act 011 of 2001 : The Rabindra Mukta Vidyalaya Act, 2001
State:
West Bengal
Date:
29 Mar 2001
Department:
Law Department
West Bengal act 026 of 2014 : The Raiganj University Act, 2014
State:
West Bengal
Date:
21 Jan 2015
Department:
Law Department
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