All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
West Bengal
N
West Bengal Acts Starting With N
West Bengal act 027 of 1961 : The North Bengal University Act, 1961
State:
West Bengal
Date:
15 Dec 1961
Department:
Law Department
West Bengal act 012 of 1962 : The National Defence Fund ( West Bengal Collection ) Act, 1962
State:
West Bengal
Date:
14 Dec 1962
Department:
Law Department
West Bengal act 012 of 1978 : Netaji Nagar College (Taking Over of Management) Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1978 : The North Bengal University ( Temporary Supersession ) Act, 1978
State:
West Bengal
Date:
25 Mar 1978
Department:
Law Department
West Bengal act 052 of 1980 : North Suburban Hospital Acquisition Act, 1980
State:
West Bengal
Department:
Law Department
West Bengal act 025 of 1981 : North Bengal University Act, 1981
State:
West Bengal
Department:
Law Department
West Bengal act 016 of 1982 : Niramoy Group of Institutions Acquisition Act, 1982
State:
West Bengal
Department:
Law Department
West Bengal act 034 of 1984 : National Iron and Steel Company Limited (Acquisition and Transfer of Undertakings) Act, 1984
State:
West Bengal
Department:
Law Department
West Bengal act 019 of 1997 : The Netaji Subhas Open University Act, 1997
State:
West Bengal
Date:
20 Aug 1997
Department:
Law Department
West Bengal act 030 of 2007 : The New Town, Kolkata Development Authority Act, 2007
State:
West Bengal
Date:
28 Dec 2006
Department:
Law Department
West Bengal act 023 of 2014 : The Neotia University Act, 2014
State:
West Bengal
Date:
21 Jan 2015
Department:
Law Department
×