West Bengal Acts Starting With M

West Bengal act 016 of 1949 : Mahajati Sadan Act, 1949
State: West Bengal Department: Law Department
West Bengal act 002 of 1963 : The Murshidabad Estate ( Trust ) Act, 1963
State: West Bengal Date: 8 Feb 1963 Department: Law Department
West Bengal act 041 of 1976 : Mackintosh Burn (Taking Over of Management) Act, 1976
State: West Bengal Department: Law Department
West Bengal act 55 of 1980 : The Murshidabad Estate ( Management Of Properties ) And Miscellaneous Provisions Act, 1980
State: West Bengal Date: 10 Mar 1981 Department: Department of Law Department
West Bengal act 055 of 1980 : Murshedabad Estate (Management of Properties) and Miscellaneous Provisions Act, 1980
State: West Bengal Department: Law Department
West Bengal act 015 of 1982 : Mayo Hospital Acquisition Act, 1982
State: West Bengal Department: Law Department
West Bengal act 024 of 1984 : Midnapore Homoeopathic Medical College and Hospital (Taking Over of Management and Subsequent Acquisition) Act, 1984
State: West Bengal Department: Law Department
West Bengal act 034 of 1985 : The Mahesh Bhattacharyya Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1985
State: West Bengal Date: 6 Feb 1986 Department: Law Department
West Bengal act 030 of 2002 : The Midnapore Medical College ( Taking Over Of Management And Subsequent Acquisition ) Act, 2002
State: West Bengal Date: 17 Feb 2003 Department: Law Department
West Bengal act 018 of 2018 : The Murshidabad University Act, 2018
State: West Bengal Date: 1 Oct 2018 Department: Law Department