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Acts
West Bengal
L
West Bengal Acts Starting With L
west bengal act 011 of 1859 : Land-Revenue Sales Act, 1859
State:
West Bengal
west bengal act 007 of 1862 : Land-Revenue Resumption Act, 1862
State:
West Bengal
west bengal act 007 of 1868 : Land-Revenue Sales Act, 1868
State:
West Bengal
west bengal act 003 of 1868 : Land-Revenue Settlement Act, 1868
State:
West Bengal
west bengal act 007 of 1876 : Land Registration Act, 1876
State:
West Bengal
West bengal act 003 of 1895 : Land Records Maintenance Act, 1895
State:
West Bengal
west bengal act 001 of 1914 : Laws Act, 1914
State:
West Bengal
west bengal act 016 of 1936 : Local Self-Government Associations (Recognition) Act, 1936
State:
West Bengal
west bengal act 021 of 1948 : Land Development and Planning Act, 1948
State:
West Bengal
West Bengal act 016 of 1955 : Lady Dufferin Victoria Zenana Hospital Act, 1955
State:
West Bengal
Department:
Law Department
west bengal act 024 of 1963 : Land-Revenue and Cess (Apportionment) Act, 1963
State:
West Bengal
west bengal act 003 of 1965 : Land (Requisition and Acquisition) (Validation of Orders) Act, 1965
State:
West Bengal
West Bengal act 018 of 1976 : Lowis Jubilee Sanitarium (Taking Over of Management) Act, 1976
State:
West Bengal
Department:
Law Department
west bengal act 015 of 1977 : Land (Requisition and Acquisition) Re-Enacting Act, 1977
State:
West Bengal
West Bengal act 011 of 1984 : The lumbini park mental hospital acquisition act, 1984
State:
West Bengal
Date:
5 Apr 1984
Department:
Law Department
Ministry:
Ministry of
West Bengal act 015 of 1985 : The Lepers ( West Bengal Repealing ) Act, 1985
State:
West Bengal
Date:
6 Aug 1985
Department:
Law Department
West Bengal act 011 of 1986 : The Lowis Jubilee Sanitarium ( Acquisition ) Act, 1986
State:
West Bengal
Date:
13 Apr 1986
Department:
Law Department
West Bengal act 012 of 1996 : The Lily Biscuit Company ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
State:
West Bengal
Date:
12 Jul 1996
Department:
Law Department
West Bengal act 013 of 1996 : The Lily Barley Mills ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
State:
West Bengal
Date:
12 Jul 1996
Department:
Law Department
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