West Bengal Acts Starting With K

West Bengal act 013 of 1960 : The Kalyani University Act, 1960
State: West Bengal Date: 22 Jun 1960 Department: Law Department
West Bengal act 003 of 1978 : The Kalyani University ( Temporary Supersession ) Act, 1978
State: West Bengal Date: 25 Mar 1978 Department: Law Department
West Bengal act 014 of 1979 : K.S. Ray Tuberculosis Hospital Acquisition Act, 1979
State: West Bengal Department: Law Department
West Bengal act 040 of 1981 : Kalyani University Act, 1981
State: West Bengal Department: Law Department
West Bengal act 031 of 1986 : The Krishna Silicate And Glass Works Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State: West Bengal Date: 7 Aug 1987 Department: Law Department
West Bengal act 015 of 2003 : The Kolkata Land-revenue Act, 2003
State: West Bengal Date: 6 Aug 2003 Department: Law Department
West Bengal act 019 of 2012 : The Kazi Nazrul University Act, 2012
State: West Bengal Date: 16 Aug 2012 Department: Law Department
West Bengal act 028 of 2018 : The Kanyashree University Act, 2018
State: West Bengal Date: 2 Jan 2019 Department: Law Department
West Bengal act 022 of 2022 : The Kolkata Municipal Corporation (Amendment) Act, 2022
State: West Bengal Date: 31 May 2023 Department: Law Department
West Bengal act 017 of 2023 : The Kolkata Municipal Corporation (Amendment) Act, 2023
State: West Bengal Date: 27 Mar 2024 Department: Law Department