West Bengal Acts Starting With I

West bengal act 002 of 1899 : Indian Stamp Act, 1899
State: West Bengal
West bengal act 008 of 1920 : Indian Red Cross Society (Bengal Branch) Act, 1920
State: West Bengal
West Bengal act 003 of 1964 : Indian Red Cross Society (Bengal Branch) (Validation) Act, 1964
State: West Bengal Department: Law Department
West Bengal act 008 of 1971 : The Industrial Disputes ( West Bengal Amendment ) Act, 1971
State: West Bengal Date: 28 Aug 1971 Department: Law Department
West Bengal act 35 of 1977 : The Indian College Of Arts And Draftsmanship ( Taking Over Of Management ) Act, 1977
State: West Bengal Date: 6 Mar 1978 Department: Department of Law Department
West Bengal act 035 of 1977 : Indian College of Arts and Draftsmanship (Taking Over of Management) Act, 1977
State: West Bengal Department: Law Department
West Bengal act 022 of 1985 : The Infusions ( India ) Limited ( Acquisition Of Shares ) Act, 1985
State: West Bengal Date: 7 Oct 1985 Department: Law Department
West Bengal act 029 of 1986 : The Indian Health Institute And Laboratory Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State: West Bengal Date: 4 Aug 1986 Department: Law Department
West Bengal act 031 of 1992 : The India Belting And Cotton Mills Limited ( Acquisition And Transfer Of Undertakings ) Act, 1992
State: West Bengal Date: 11 Oct 1993 Department: Law Department
West Bengal act 014 of 2022 : The Indian Civil Service ( Bengal) Loans Prohibition Regulation ( Repealing) Act, 2022
State: West Bengal Date: 28 Nov 2022 Department: Law Department