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Acts
West Bengal
G
West Bengal Acts Starting With G
West bengal act 001 of 1923 : Goondas Act, 1923
State:
West Bengal
West bengal act 003 of 1932 : Garden Reach Municipality Act, 1932
State:
West Bengal
West Bengal act 004 of 1953 : The Gangasagar Mela Act, 1953
State:
West Bengal
Date:
14 Mar 1953
Department:
Law Department
West Bengal act 032 of 1975 : Great Eastern Hotel (Taking Over of Management) Act, 1975
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1976 : Gangasagar Mela Act, 1976
State:
West Bengal
Department:
Law Department
West Bengal act 027 of 1980 : Great Eastern Hotel (Acquisition of Undertaking) Act, 1980
State:
West Bengal
Department:
Law Department
West Bengal act 028 of 1986 : The Gluconate Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State:
West Bengal
Date:
30 Apr 1987
Department:
Law Department
West Bengal act 018 of 1993 : The Ganges Printing Ink Factory Limited ( Acquisition And Transfer Of Assets ) Act, 1993
State:
West Bengal
Date:
11 Feb 1994
Department:
Law Department
West Bengal act 026 of 2007 : The Gour Banga University Act, 2007
State:
West Bengal
Date:
19 Feb 2008
Department:
Law Department
West Bengal act 020 of 2011 : The Gorkhaland Territorial Administration Act, 2011
State:
West Bengal
Date:
12 Mar 2012
Department:
Law Department
West Bengal act 016 of 2018 : The Greenfield University Act, 2018
State:
West Bengal
Date:
1 Oct 2018
Department:
Law Department
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