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Acts
West Bengal
E
West Bengal Acts Starting With E
west bengal act 005 of 1897 : Estates Partition Act, 1897
State:
West Bengal
west bengal act 004 of 1915 : Embankment (Sundarbans) Act, 1915
State:
West Bengal
West bengal act 002 of 1920 : Eastern Frontier Rifles (West Bengal Battalion) Act, 1920
State:
West Bengal
West Bengal act 44 of 1983 : The Eastern Distilleries ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1983
State:
West Bengal
Date:
22 Mar 1984
Department:
Department of Law Department
West Bengal act 044 of 1983 : Eastern Distilleries (Private) Limited (Acquisition and Transfer of Undertakings) Act, 1983
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1985 : The Elvoc Private Limited ( Acquisition And Transfer Of Undertakings ) Act, 1985
State:
West Bengal
Date:
5 Oct 1985
Department:
Law Department
West Bengal act 032 of 1986 : The Engel India Machines And Tools Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State:
West Bengal
Date:
7 Aug 1987
Department:
Law Department
West Bengal act 007 of 2006 : The East Kolkata Wetlands ( Conservation And Management ) Act, 2006
State:
West Bengal
Date:
31 Mar 2006
Department:
Law Department
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