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Acts
West Bengal
A
West Bengal Acts Starting With A
West Bengal act 015 of 1956 : Albert Victor Leper Hospital (Abolition) Act, 1956
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 034 of 1986 : The Alok Udyog Vanaspati And Plywood Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State:
West Bengal
Date:
4 Jun 1988
Department:
Law Department
West Bengal act 031 of 1990 : The Asansol Municipal Corporation Act, 1990
State:
West Bengal
Date:
15 Sep 1993
Department:
Law Department
West Bengal act 014 of 1996 : The Apollo Zipper Company ( Private ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1996
State:
West Bengal
Date:
12 Jul 1996
Department:
Law Department
West Bengal act 027 of 2007 : The aliah university act, 2007
State:
West Bengal
Date:
20 Feb 2008
Department:
Law Department
Ministry:
Ministry of
West Bengal act 024 of 2014 : The Amity University Act, 2014
State:
West Bengal
Date:
21 Jan 2015
Department:
Law Department
West Bengal act 004 of 2014 : The Adamas University Act, 2014
State:
West Bengal
Date:
28 Mar 2014
Department:
Law Department
West Bengal act 017 of 2018 : The Alipurduar University Act, 2018
State:
West Bengal
Date:
1 Oct 2018
Department:
Law Department
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