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Home
Acts
Uttarakhand
W
Uttarakhand Acts Starting With W
Uttarakhand act 043 of 1995 : The WAQF ACT, 1995
State:
Uttarakhand
Date:
22 Nov 1995
Department:
Department of MINORITY WELFARE
Uttarakhand act 015 of 2020 : The witness protection Act
State:
Uttarakhand
Department:
Department of HOME AFFAIRS
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