Uttarakhand Acts Starting With C

Uttarakhand act 005 of 1954 : The CONSOLIDATION OF HOLDINGS ACT, 1953
State: Uttarakhand Date: 8 Mar 1954 Department: Department of REVENUE
Uttarakhand act 001 of 2006 : Code of Civil Procedure (Uttaranchal Amendment) Act, 2005
State: Uttarakhand
Uttarakhand act 035 of 2019 : The CONSUMER PROTECTION ACT, 2019
State: Uttarakhand Department: Department of DEPARTMENT OF SUPPLY AND CONSUMER AFFAIRS