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Acts
Uttar Pradesh
W
Uttar Pradesh Acts Starting With W
Uttar Pradesh act 045 of 1955 : The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
State:
Uttar Pradesh
Date:
20 Dec 1955
Department:
Department of Labour
Uttar Pradesh act 043 of 1995 : The Waqf Act, 1995
State:
Uttar Pradesh
Date:
22 Nov 1995
Department:
Department of Minority Welfare
u p act 026 of 2008 : Water Management and Regulatory Commission Act, 2008 [Repealed]
State:
Uttar Pradesh
Uttar Pradesh act 03 of 2020 : The web media policy
State:
Uttar Pradesh
Department:
Department of Information Public Relations
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