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Acts
Uttar Pradesh
R
Uttar Pradesh Acts Starting With R
Uttar Pradesh act 016 of 1908 : The Registration Act, 1908
State:
Uttar Pradesh
Date:
18 Dec 1908
Department:
Department of Stamp & Registration
Uttar Pradesh act 012 of 1950 : The RAMPUR (APPLICATION OF LAWS) ACT, 1950
State:
Uttar Pradesh
Date:
16 Mar 1950
Department:
Department of Home
Uttar Pradesh act 064 of 1950 : The Road Transport Corporations Act, 1950
State:
Uttar Pradesh
Date:
4 Dec 1950
Department:
Department of Transport
Uttar Pradesh act 018 of 1969 : The Registration of Births and Deaths Act, 1969
State:
Uttar Pradesh
Date:
31 May 1969
Department:
Department of Medical Health
Uttar Pradesh act 027 of 1983 : The Rural Housing Board Act 1983
State:
Uttar Pradesh
Department:
Department of Rural Development
Uttar Pradesh act 035 of 2009 : The Right of Children to Free and Compulsory Education Act, 2009
State:
Uttar Pradesh
Date:
26 Aug 2009
Department:
Department of Basic Education
u p act 008 of 2012 : Revenue Code, 2006
State:
Uttar Pradesh
Uttar Pradesh act 030 of 2013 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
State:
Uttar Pradesh
Date:
26 Sep 2013
Department:
Department of Revenue
Uttar Pradesh act 01 of 2014 : The RAMA UNIVERSITY UTTAR PRADESH ACT, 2013
State:
Uttar Pradesh
Date:
9 Jan 2014
Department:
Department of Higher Education
Uttar Pradesh act 8 of 2016 : The REVENUE CODE RULE
State:
Uttar Pradesh
Department:
Department of Revenue
Uttar Pradesh act 049 of 2016 : The Rights of Persons with Disabilities Act, 2016.
State:
Uttar Pradesh
Date:
28 Dec 2016
Department:
Department of Empowerment Of Persons With Disabilities
Uttar Pradesh act 016 of 2016 : The Real Estate (Regulation and Development) Act, 2016.
State:
Uttar Pradesh
Date:
25 Mar 2016
Department:
Department of Housing and Urban Planning
Uttar Pradesh act 036 of 2018 : The ROW POLICY
State:
Uttar Pradesh
Date:
15 Jun 2018
Department:
Department of Information Technology & Electronics
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