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Acts
Uttar Pradesh
M
Uttar Pradesh Acts Starting With M
Uttar Pradesh act 011 of 1948 : The Minimum Wages Act, 1948
State:
Uttar Pradesh
Department:
Department of Labour
Uttar Pradesh act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
State:
Uttar Pradesh
Date:
28 Dec 1957
Department:
Department of Geology and Mining
Uttar pradesh act 022 of 1960 : Minimum Wages (U.P. Amendment) Act, 1960
State:
Uttar Pradesh
Uttar Pradesh act 053 of 1961 : The Maternity Benefit Act, 1961
State:
Uttar Pradesh
Date:
12 Dec 1961
Department:
Department of Labour
Uttar Pradesh act 027 of 1961 : The Motor Transport Workers Act, 1961
State:
Uttar Pradesh
Date:
20 May 1961
Department:
Department of Labour
Uttar Pradesh act 32 of 1978 : The MOTOR VEHICLES (UTTAR PRADESH AMENDMENT) ACT,11978
State:
Uttar Pradesh
Date:
5 Oct 1978
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 059 of 1988 : The Motor Vehicle Act, 1988
State:
Uttar Pradesh
Date:
14 Oct 1988
Department:
Department of Transport
Uttar Pradesh act 2443 of 2001 : The Maharishi University of Information Technology
State:
Uttar Pradesh
Date:
5 Oct 2001
Department:
Department of Information Technology Electronics
Uttar Pradesh act 042 of 2005 : The mahatma gandhi national rural employment guarantee act, 2005
State:
Uttar Pradesh
Date:
5 Sep 2005
Department:
Department of Rural Development
Uttar Pradesh act 19 of 2006 : The MOHAMNIAD ALI JAUHAR UNIVERSITY ACT, 2005
State:
Uttar Pradesh
Date:
18 Jun 2006
Department:
Department of Higher Education
Uttar Pradesh act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State:
Uttar Pradesh
Date:
29 Dec 2007
Department:
Department of Social Welfare
u p ord 006 of 2013 : Medicare Service Persons and Medicare Service Institutions etc. Ordinance, 2013 [Repealed]
State:
Uttar Pradesh
Uttar Pradesh act 012 of 2018 : The Motor Transport Workers (Uttar Pradesh Amendment) Act, 2017
State:
Uttar Pradesh
Department:
Department of Transport
Uttar Pradesh act 006 of 2020 : The MAHA YOGI GURU GORAKHNATH AYUSH UNIVERSITY, GORAKHPUR ACT, 2020
State:
Uttar Pradesh
Date:
12 Mar 2020
Department:
Department of Ayush
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