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Acts
Uttar Pradesh
H
Uttar Pradesh Acts Starting With H
Uttar Pradesh act 8 of 1952 : The Homoeopathic Council Act The Uttar Pradesh Homoeopathic Medicine ACT, 1951
State:
Uttar Pradesh
Department:
Department of Ayush
Uttar Pradesh act 025 of 1955 : The Hindu Marriage Act, 1955
State:
Uttar Pradesh
Date:
18 May 1955
Department:
Department of Stamp & Registration
Uttar Pradesh act 035 of 2002 : The Haj Committee Act, 2002
State:
Uttar Pradesh
Date:
11 Jun 2002
Department:
Department of Minority Welfare
Uttar Pradesh act 016 of 2017 : The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
State:
Uttar Pradesh
Date:
20 Apr 2017
Department:
Department of Medical Health
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