Tripura Acts Starting With S

tripura act 008 of 1970 : Shops and Establishments Act, 1970
State: Tripura
tripura act 006 of 1972 : State Legislature Members (Removal of Disqualifications) Act, 1972
State: Tripura
tripura act 003 of 1972 : Salary Allowances and Pension of Members of the Legislative Assembly (Tripura) Act, 1972
State: Tripura
tripura act 002 of 1972 : Salaries and Allowances of the Speaker and the Deputy Speaker of the Legislative Assembly (Tripura) Act, 1972
State: Tripura
tripura act 001 of 1972 : Salaries and Allowances of Ministers (Tripura) Act, 1972
State: Tripura
tripura act 011 of 1976 : Sales Tax Act, 1976
State: Tripura
tripura act 016 of 1979 : Salaries and Allowances of the Chairman, Vice-Chairman and Commissioners of the Agartala Municipality Act, 1979
State: Tripura
tripura act 005 of 1991 : Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1991
State: Tripura
tripura act 005 of 2001 : Salary, Allowances and Other Amenities of the Leader of the Opposition in the Tripura Legislative Assembly Act, 2001
State: Tripura
Tripura act 1 of 2017 : The Scheme-2017
State: Tripura Date: 31 Mar 2017 Department: Department of Directorate of Industries & Commerce
Tripura act 4 of 2018 : The Swavalamban Scheme
State: Tripura Date: 18 Nov 2018 Department: Department of Directorate of Industries & Commerce