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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Tripura
P
Tripura Acts Starting With P
tripura act 014 of 1976 : Prevention of Defacement of Property Act, 1976
State:
Tripura
Tripura act 004 of 1976 : The Procedures to be followed and action to be taken to death of high dignitaries
State:
Tripura
Date:
9 Sep 1976
Department:
General Administration(Political) Department
tripura act 001 of 1983 : Public Premises (Eviction of Unauthorised Occupants) Act, 1983
State:
Tripura
tripura act 009 of 1990 : Purchase Tax Act, 1990
State:
Tripura
Tripura act 010 of 1994 : The PROTECTION OF HUMEN RIGHTS ACT, 1993
State:
Tripura
Date:
8 Jan 1994
Department:
Law Department
Ministry:
Ministry of Vidhai
tripura act 003 of 1997 : Professions, Trades, Callings and Employments Taxation Act, 1997
State:
Tripura
Tripura act 001 of 2014 : The Protection of Women from Domestic Violence Act, 2005,
State:
Tripura
Date:
1 Feb 2014
Department:
Department of Directorate of Social Welfare & Social Education
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