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Home
Acts
Tripura
I
Tripura Acts Starting With I
Tripura act 001 of 1927 : The Indian Forest Act 1927
State:
Tripura
Date:
21 Sep 1927
Department:
Department of Office Of The Principal Chief Conservator Of Forests & Hoff
Tripura act 002 of 1984 : The Indian Forest (Tripura Amendment) Act, 1984
State:
Tripura
Date:
26 Feb 1985
Department:
Department of Office Of The Principal Chief Conservator Of Forests & Hoff
Tripura act 003 of 1986 : The Indian Forest (Tripura Second Amendment) Act, 1986
State:
Tripura
Date:
11 Apr 1987
Department:
Department of Office Of The Principal Chief Conservator Of Forests & Hoff
Tripura act 004 of 1990 : The Indian Forest (Tripura Third Amendment) Act, 1990
State:
Tripura
Date:
6 Jun 1991
Department:
Department of Office Of The Principal Chief Conservator Of Forests & Hoff
Tripura act 021 of 2000 : The IT ACT 2000
State:
Tripura
Date:
9 Jun 2000
Department:
Department of Directorate of Information Technology
Tripura act 08 of 2004 : The Institute of Chartered Financial Analysts of India University, Tripura Act, 2004.
State:
Tripura
Department:
Department of Law Department
Tripura act 008 of 2004 : The ICFAI SOCIETY UNIVERSITY TRIPURA ACT 2004
State:
Tripura
Department:
Department of Directorate of Higher Education (Legal Affairs Unit)
Tripura act 2 of 2017 : The IT/ITES Policy-2017
State:
Tripura
Date:
31 Mar 2017
Department:
Department of Directorate of Industries & Commerce
Ministry:
Ministry of Law Department
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