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Acts
Tamil Nadu
W
Tamil Nadu Acts Starting With W
tamil nadu act 001 of 1873 : Wild Elephants Preservation Act, 1873
State:
Tamil Nadu
tamil nadu act 019 of 1961 : Wakf (Supplementary) Act, 1961
State:
Tamil Nadu
Tamil Nadu act 053 of 1972 : The Wild Life Protection Act 1972
State:
Tamil Nadu
Date:
9 Sep 1972
Department:
Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 006 of 1974 : The Water (Prevention and Control of Pollution) act 1974
State:
Tamil Nadu
Date:
23 Mar 1974
Department:
Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 043 of 1995 : The Waqf Act
State:
Tamil Nadu
Date:
22 Nov 1995
Department:
Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 039 of 2006 : The Wild Life (Protection) Amendment Act 2006
State:
Tamil Nadu
Date:
3 Sep 2006
Department:
Department of Environment and Forests Department, Tamil Nadu
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