tamil nadu act 009 of 1933 : Velliyakundam Impartible Estate Act, 1933
State: Tamil Nadu
Tamil nadu act 008 of 1949 : Vexatious Litigation (Prevention) Act, 1949
State: Tamil Nadu
Tamil Nadu act 008 of 1949 : The Vexatious Litigation (Prevention) Act, 1949
State: Tamil Nadu
Date: 11 Apr 1949
Department:
Department of Law Department, Government of Tamil Nadu
Tamil Nadu act 026 of 2008 : The Vellore City Municipal Corporation Act, 2008
State: Tamil Nadu
Date: 29 Jul 2008
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu